High Courts22 Nov 2022Dismissed
Minakshi Das Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0182
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 297 of 1,624
High Courts22 Nov 2022
Pinas Digal Vs State Of Orissa And Others
Orissa High Court · (2022) 11 OHC CK 0181
High Courts22 Nov 2022Disposed Of
Raju Kumar And Others Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0180
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 18
High Courts22 Nov 2022Disposed Of
Orissa State Housing Board Vs Deputy Director (Revenue), Bhubaneswar
Orissa High Court · (2022) 11 OHC CK 0178
Employees� State Insurance Act, 1948 — Section 1(4), 45A
High Courts22 Nov 2022Disposed Of
Lakshmi Kanta Dharua Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0175
High Courts22 Nov 2022Disposed Of
Mantu Das Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0174
High Courts22 Nov 2022Disposed Of
Sunflag Iron And Steel Company Limited Vs Tarini Prasad Mohanty
Orissa High Court · (2022) 11 OHC CK 0173
Arbitration and Conciliation Act 1996 — Section 8, 11, 11(6), 21
High Courts21 Nov 2022Dismissed
Headmaster, Chandan Nagar, Kendrapara And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0172
High Courts21 Nov 2022Dismissed
Beenapani Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0171
High Courts21 Nov 2022Disposed Of
M/s. Graphite India Ltd Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0170
High Courts21 Nov 2022Allowed
M/s. Toshali Cement Pvt. Ltd., Koraput Vs Tax Recovery Officer, Koraput Circle, Jeypore And Others
Orissa High Court · (2022) 11 OHC CK 0169
Orissa Sales Tax Act, 1947 — Section 19(1)
High Courts21 Nov 2022Dismissed
M. Durgaprasad Rao Vs Authorized Officer Cum chief Manager, Punjab National Bank, Circle SASTRA Centre, Circle Office, Budharaja, Sambalpur & Another
Orissa High Court · (2022) 11 OHC CK 0168
High Courts21 Nov 2022Dismissed
Satyabrata Sahoo Vs State Bank Of India, Stressed Assets Recovery Branch, Sahid Nagar, Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0167
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17
High Courts21 Nov 2022Disposed Of
Smt. Rajashree Gajendra Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0166
High Courts21 Nov 2022Dismissed
Ashis Kumar Nayak Vs Reserve Bank Of India, Regional Office, Bhubaneswar, Districtkhurda & Others
Orissa High Court · (2022) 11 OHC CK 0165
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts21 Nov 2022Disposed Of
Smt. Soubhagya Manjari Dash Vs Commissioner Cum Secretary, Housing And Urban Development Department, Odisha, BBSR And Others
Orissa High Court · (2022) 11 OHC CK 0164
High Courts21 Nov 2022Disposed Of
Damadar Nayak Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302
High Courts21 Nov 2022Dismissed
Shantilata Das & Others Vs Secretary, Home Department, Government Of Odisha, Bhubaneswar, District Khurda & Others
Orissa High Court · (2022) 11 OHC CK 0162
High Courts18 Nov 2022Allowed
Pradyumna Pattnaik Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0161
Constitution of India, 1950 — Article 14, 226, 227, 309Code of Civil Procedure, 1908 — Section 9, 80Code of Criminal Procedure, 1973 — Section 24, 25, 25A
High Courts18 Nov 2022Dismissed
Sri Muna Pani Son Of Late Pranabandhu Pani Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0160
Constitution of India, 1950 — Article 19(1)(g), 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20Income Tax Act, 1961 — Section 148