High Courts17 Nov 2022Disposed Of
Nirakar Guru Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0139
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 394
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Orissa High Court judgments
32,472 judgments · page 299 of 1,624
High Courts17 Nov 2022Disposed Of
Kedar Majhi Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0138
High Courts17 Nov 2022Allowed
Santosh Kumar Naik Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0136
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302Evidence Act, — Section 27
High Courts16 Nov 2022Disposed Of
Bishnu Dev Oram Vs Superintendent Regali I Range, (Sambalpur I Division) & Another
Orissa High Court · (2022) 11 OHC CK 0135
High Courts16 Nov 2022Dismissed
Janaki Devi Vs Managing Director, Odisha State Road Transport Corporation, Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0134
High Courts16 Nov 2022Dismissed
Rahil Bhengra And Others Vs Soumya Narayan Mohanty And Another
Orissa High Court · (2022) 11 OHC CK 0133
High Courts16 Nov 2022Dismissed
Trinath Biswal Vs Janmajaya Sahoo, B.D.O., Bhapur, Nayagarh
Orissa High Court · (2022) 11 OHC CK 0132
High Courts16 Nov 2022Dismissed
Kalinga Institute Of Mining Engineering And Technology, Angul Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0131
High Courts16 Nov 2022Disposed Of
M/s. Brahmani River Pellets Ltd., BBSR Vs Shashikant Mohanta And Others
Orissa High Court · (2022) 11 OHC CK 0130
Code of Civil Procedure, 1908 — Order 18 Rule 4Industrial Disputes Act, 1947 — Section 24(2)Odisha Industrial Disputes Rules, 1959 — Rule 16, 25(c)
High Courts16 Nov 2022Disposed Of
Ramachandra Sethi Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0129
High Courts16 Nov 2022Disposed Of
Kalyanmayee Self Help Group, Balasore Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0128
High Courts16 Nov 2022Disposed Of
Ram Barik @ Ramchandra Barik Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0127
High Courts16 Nov 2022Disposed Of
M/s. Sumitra Ice Factory, Kendrapara Vs Commissioner, CT & GST, Odisha, Cuttack And Others
Orissa High Court · (2022) 11 OHC CK 0126
Odisha Goods and Services Tax Rules, 2017 — Rule 23
High Courts16 Nov 2022Disposed Of
M/s. Mohanty Enterprises Vs Commissioner, CT & GST, Odisha, Cuttack And Others
Orissa High Court · (2022) 11 OHC CK 0125
Odisha Goods and Services Tax Rules, 2017 — Rule 23
High Courts15 Nov 2022Dismissed
Secretary, Odisha State Co Operative Union, Bhubaneswar Vs Md. Reyazul Karin And Others
Orissa High Court · (2022) 11 OHC CK 0108
High Courts15 Nov 2022Disposed Of
Sushila Parija And Another Vs United Commercial Bank, Kolkata And Others
Orissa High Court · (2022) 11 OHC CK 0107
High Courts15 Nov 2022Dismissed
Akshaya Kumar Sahoo Vs M/s Oil India Limited, Uttar Pradesh And Others
Orissa High Court · (2022) 11 OHC CK 0106
High Courts15 Nov 2022Disposed Of
Pandaba Sahoo And Others Vs State Of Odisha And Another
Orissa High Court · (2022) 11 OHC CK 0105
High Courts15 Nov 2022Dismissed
Kousalya Devi Vs State Transport Commissioner, Odisha, Cuttack And Others
Orissa High Court · (2022) 11 OHC CK 0104
High Courts15 Nov 2022Disposed Of
Shiba Prasad Panda Vs Executive Engineer, Rural Water Supply & Sanitation Division, Keonjhar And Others
Orissa High Court · (2022) 11 OHC CK 0103