High Courts27 Oct 2022Disposed Of
Management Of M/s. Ganapati Balaji Spinning Mill Pvt. Ltd Vs Presiding Officer, Labour Court, Sambalpur And Others
Orissa High Court · (2022) 10 OHC CK 0144
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 307 of 1,624
High Courts27 Oct 2022Disposed Of
Benudhar Mohapatra And Others Vs Gautam Sahoo And Another
Orissa High Court · (2022) 10 OHC CK 0143
High Courts27 Oct 2022Disposed Of
Manager claims & Legal, Shriram General Insurance Company Ltd Vs Muna Maharana And Another
Orissa High Court · (2022) 10 OHC CK 0142
High Courts27 Oct 2022Dismissed
Divisional Manager, Oriental Insurance Company Ltd Vs Smt. N. Sailama And Others
Orissa High Court · (2022) 10 OHC CK 0141
High Courts27 Oct 2022Disposed Of
Manager Legal, M/s. Oriental Insurance Company Ltd Vs Ganesh Bag And Another
Orissa High Court · (2022) 10 OHC CK 0140
High Courts27 Oct 2022Disposed Of
M/s New India Assurance Co. Ltd., Represented Through Divisional Manager Vs Rama Chandra Mohapatra & Another
Orissa High Court · (2022) 10 OHC CK 0139
High Courts26 Oct 2022Disposed Of
Divisional Manager, M/s.New India Assurance Co. Ltd. Vs Rama Chandra Lenka And Another
Orissa High Court · (2022) 10 OHC CK 0138
High Courts26 Oct 2022Dismissed
Asok @ Ashok Mohanty Vs Republic Of India
Orissa High Court · (2022) 10 OHC CK 0137
Code of Criminal Procedure, 1973 — Section 164, 173, 173(8), 227, 228, 239, 309, 401Indian Penal Code, 1860 — Section 24, 34, 120B, 405, 406, 409, 411, 415, 420, 463, 464, 468, 471, 506Evidence Act, 1872 — Section 10
High Courts26 Oct 2022Dismissed
Odisha Lift Irrigation Corporation Ltd. & Others Vs Jayram Behera & Others
Orissa High Court · (2022) 10 OHC CK 0136
High Courts26 Oct 2022
Nikhila Utkala Khudra Byabasayi And Vending Zone Surakhya Trust Vs State Of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0135
Odisha Street Vendor (Protection of Livelihood and Regulation of Street Vending) Rules, 2015 — Section 45
High Courts26 Oct 2022
Padma Nayak Vs State Of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0133
Odisha Government Land Settlement Act, 1962 — Section 3(1)(e), 3(2), 3(3)
High Courts26 Oct 2022Disposed Of
Divisional Manager, M/s. National Insurance Company Ltd Vs Susanta Bhoi And Other
Orissa High Court · (2022) 10 OHC CK 0132
High Courts26 Oct 2022Disposed Of
Divisional Manager, National Insurance Company Ltd. Vs Bijaya Kumar Das And Another
Orissa High Court · (2022) 10 OHC CK 0131
Code of Criminal Procedure, 1973 — Section 161
High Courts26 Oct 2022Disposed Of
Ramdas Hantal @ Okil Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0130
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts21 Oct 2022Disposed Of
Prajnya Paramita Sethi Vs State Of Odisha & Ors
Orissa High Court · (2022) 10 OHC CK 0129
Administrative Tribunals� Act, 1985 — Section 19Orissa Civil Service (Rehabilitation Assistance) Rules, 1990 — Rule 2(b)
High Courts21 Oct 2022Disposed Of
Abinash Mallick Vs State Of Odisha & Ors
Orissa High Court · (2022) 10 OHC CK 0128
Administrative Tribunals� Act, 1985 — Section 19Orissa Civil Service (Rehabilitation Assistance) Rules, 1990 — Rule 2(b)
High Courts21 Oct 2022Dismissed
Bhagaban Sahoo Vs State Of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0127
High Courts21 Oct 2022Disposed Of
Sunita Barik & Anr Vs State Of Odisha & Ors
Orissa High Court · (2022) 10 OHC CK 0126
Administrative Tribunals� Act, 1985 — Section 19Orissa Civil Service (Rehabilitation Assistance) Rules, 1990 — Rule 2(b)
High Courts20 Oct 2022Dismissed
Kalia @ Kartika Nayak Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts20 Oct 2022Disposed Of
National Insurance Company Limited Vs Rohit Mahato And Another
Orissa High Court · (2022) 10 OHC CK 0124