High Courts30 Sept 2022Disposed Of
Dandei @ Dhanaray Reddy & Others Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0250
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 314 of 1,624
High Courts30 Sept 2022Dismissed
Mantu @ Santosh Kumar Swain Vs State Of Orissa & Another
Orissa High Court · (2022) 09 OHC CK 0249
Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts30 Sept 2022Dismissed
Abhay Trading Pvt. Ltd., Mumbai Vs National Aluminium Company Ltd., NALCO, Bhubaneswar
Orissa High Court · (2022) 09 OHC CK 0248
Arbitration and Conciliation Act, 1996 — Section 12(5), 14(1)(a)
High Courts30 Sept 2022Dismissed
Dr. Sulata Mohapatra Vs Chief Secretary, Government Of Odisha, Health And Family Welfare Department, Bhubaneswar And Ors
Orissa High Court · (2022) 09 OHC CK 0247
Constitution of India, 1950 — Article 16(1), 226, 323
High Courts30 Sept 2022Dismissed
Sambaru Dhibar Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0246
High Courts30 Sept 2022Dismissed
Debendra Pani @ Deba @ Jiru Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0245
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 395, 450
High Courts30 Sept 2022Allowed
Pradyumna Sahu Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0244
Indian Penal Code, 1860 — Section 302, 306, 498A
High Courts30 Sept 2022Allowed
Abhimanyu Pattnaik Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0243
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 302
High Courts30 Sept 2022Disposed Of
Pratap Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0242
Electricity Act, 2003 — Section 56(1)
High Courts30 Sept 2022Disposed Of
Shek Kala Vs Manager, TATA Motors Finance Solutions Ltd., Jajpur And Another
Orissa High Court · (2022) 09 OHC CK 0241
High Courts30 Sept 2022Disposed Of
Prasanta Kumar Bhoi And Another Vs Inspector General of Registration, Odisha And Another
Orissa High Court · (2022) 09 OHC CK 0240
Transfer of Property Act, 1882 — Section 44Registration Act, 1908 — Section 71, 71(1)
High Courts29 Sept 2022Dismissed
Kapileswar Dash Vs Tata Power Central Odisha Distribution Limited (TPCODL)
Orissa High Court · (2022) 09 OHC CK 0239
Constitution of India, 1950 — Article 226
High Courts29 Sept 2022Disposed Of
Hockey Odisha Vs Union Of India And Others
Orissa High Court · (2022) 09 OHC CK 0237
High Courts29 Sept 2022Disposed Of
Sree Metaliks Ltd., Keonjhar Vs Oriental Bank Of Commerce, Kolkata And Others
Orissa High Court · (2022) 09 OHC CK 0235
Insolvency and Bankruptcy Code, 2016 — Section 21
High Courts29 Sept 2022
Raj Santosh Panda Vs State Of Odisha And Another
Orissa High Court · (2022) 09 OHC CK 0234
High Courts29 Sept 2022Dismissed
Gouri Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0233
High Courts29 Sept 2022Dismissed
Balku Oram Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0231
Indian Penal Code, 1860 — Section 34, 302, 304I, 304IIEvidence Act, 1872 — Section 134
High Courts29 Sept 2022Dismissed
Subash Bhuyan And Others Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0230
Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 106, 114
High Courts29 Sept 2022Disposed Of
Sirish Chandra Mohanta Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0229
Code of Criminal Procedure, 1973 — Section 156Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts28 Sept 2022Disposed Of
Madhusudan Jena Vs State Of Odisha & Others
Orissa High Court · (2022) 09 OHC CK 0228