High Courts08 Sept 2022Disposed Of
State Bank Of India Vs M/s. Sahoo Brothers And Others
Orissa High Court · (2022) 09 OHC CK 0059
Legal Services Authorities Act, 1987 — Section 22A(b)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 323 of 1,624
High Courts08 Sept 2022Disposed Of
Prabina Kumari Mohuria And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0058
Indian Penal Code, 1860 — Section 34, 302, 323, 325, 342, 506
High Courts08 Sept 2022Disposed Of
M/s. Jai Bharat Medicals Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0057
Constitution of India, 1950 — Article 14, 16, 19(1)(g), 21
High Courts08 Sept 2022Disposed Of
Rashmi Barik And Another Vs Branch Manager, Urban Cooperative Bank Limited, Cuttack And Another
Orissa High Court · (2022) 09 OHC CK 0056
High Courts08 Sept 2022Disposed Of
Dhamara Chandbali Nagarika Surakshya Mancha Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0055
High Courts08 Sept 2022
Registrar (Judicial), Orissa High Court, Cuttack Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0054
High Courts08 Sept 2022Dismissed
Debendra Prasad Kalapahad Vs State Of Orissa And Others
Orissa High Court · (2022) 09 OHC CK 0053
High Courts08 Sept 2022Disposed Of
Area Manager, Indian Oil Corporation Ltd., Bhubaneswar Vs Kabita Sarangi And Others
Orissa High Court · (2022) 09 OHC CK 0052
High Courts08 Sept 2022Dismissed
Rudra Sahu Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0051
High Courts08 Sept 2022Disposed Of
Binod Bihari Bag Vs State of Odisha & Ors
Orissa High Court · (2022) 09 OHC CK 0050
High Courts08 Sept 2022Disposed Of
Saikalyani Suvalaxmi Swain @ Kalyani Suvalaxmi Swain Vs Dipti Ranjan Barik
Orissa High Court · (2022) 09 OHC CK 0049
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts08 Sept 2022Dismissed
Union Of India And Others Vs Prahallad Moharana
Orissa High Court · (2022) 09 OHC CK 0048
Arbitration and Conciliation Act, 1996 — Section 31(7)(a), 34
High Courts08 Sept 2022Disposed Of
Kalia Behera @ Krishna Vs State Of Odisha And Another
Orissa High Court · (2022) 09 OHC CK 0035
High Courts08 Sept 2022Disposed Of
Aenku Himirika @ Bhenku Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0034
High Courts07 Sept 2022Disposed Of
Ghanashyam Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0047
High Courts07 Sept 2022
Achutananda Rout Vs Tahasildar, Mahakalapara
Orissa High Court · (2022) 09 OHC CK 0046
Orissa Survey and Settlement Act, 1958 — Section 15(B)
High Courts07 Sept 2022
Dr. Dali Meher Vs State of Odisha & Ors
Orissa High Court · (2022) 09 OHC CK 0045
High Courts07 Sept 2022Disposed Of
Sri Jadumani Mallick Vs Presiding Officer, Labour Court, Sambalpur And Another
Orissa High Court · (2022) 09 OHC CK 0044
High Courts07 Sept 2022
Smt.Jyotsna Singh Vs State Of Orissa & Ors
Orissa High Court · (2022) 09 OHC CK 0043
High Courts07 Sept 2022Disposed Of
Divisional Manager, New India Assurance Company Ltd Vs Gloria Minz And Others
Orissa High Court · (2022) 09 OHC CK 0042