High Courts24 Aug 2022Dismissed
Executive Engineer (Electrical), Baripada And Others Vs Mayurbhanj Cold Storage Pvt. Ltd. And Another
Orissa High Court · (2022) 08 OHC CK 0191
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 328 of 1,624
High Courts24 Aug 2022Dismissed
Pravasini@ Prabhasini Patel Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0190
High Courts24 Aug 2022Disposed Of
Santilata Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0189
Odisha Education Act, 1969 — Section 3
High Courts24 Aug 2022Disposed Of
Jagannath Palai Vs Kunia Baral And Others
Orissa High Court · (2022) 08 OHC CK 0188
High Courts24 Aug 2022Disposed Of
Nilamani Sahoo (Dead) Vs Bata Krushna Sahoo (Dead) And Another
Orissa High Court · (2022) 08 OHC CK 0187
Code of Civil Procedure, 1908 — Section 151Odisha Consolidation of Holdings and Prevention and Fragmentation of Land Act, 1972 — Section 36, 37(2), 41
High Courts24 Aug 2022Disposed Of
M/s Kohli Builders And Developers Private Limited Vs M/s VISA Steel Limited
Orissa High Court · (2022) 08 OHC CK 0186
Arbitration and Conciliation Act, 1996 — Section 34, 34(2A)
High Courts23 Aug 2022Disposed Of
Abinash Mohanty And Others Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0226
High Courts23 Aug 2022Disposed Of
M/s. Chemflo Industries Pvt. Ltd Vs M/s KMC Construction Ltd. And Another
Orissa High Court · (2022) 08 OHC CK 0225
Micro, Small and Medium Enterprises Development Act, 2006 — Section 16, 18(5), 19Arbitration and Conciliation Act, 1996 — Section 5, 34, 37
High Courts23 Aug 2022Disposed Of
Asit Mohanty Vs Dy. Governor, R.B.I. And Others
Orissa High Court · (2022) 08 OHC CK 0224
High Courts23 Aug 2022Dismissed
Suryakanti Sahu Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0223
Constitution of India, 1950 — Article 243(d), 243GOrissa Grama Panchayats Act, 1964 — Section 122, 122(1), 122(2), 123, 133, 213Orissa Gram Panchayat Rules, 1968 — Rule 212, 213, 214, 215, 216, 217, 219
High Courts23 Aug 2022Dismissed
Muralidhar Mallick And Others Vs Learned Member Of 3rd MACT cum ADJ, Jagatsingpur And Another
Orissa High Court · (2022) 08 OHC CK 0222
High Courts23 Aug 2022Disposed Of
Anu Kumari Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0221
High Courts23 Aug 2022Allowed
Chinmayee Pradhan Vs Ansuman Satapathy
Orissa High Court · (2022) 08 OHC CK 0220
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts23 Aug 2022
Alaka Binamrata Vs Bhagaban Singh
Orissa High Court · (2022) 08 OHC CK 0219
Code of Criminal Procedure, 1973 — Section 125Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts23 Aug 2022
Jasabanti Naik Vs S.P. Sunit Nayak
Orissa High Court · (2022) 08 OHC CK 0218
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 12
High Courts23 Aug 2022Dismissed
Bijay Kumar Panda & Others Vs State Of Odisha & Another
Orissa High Court · (2022) 08 OHC CK 0217
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts23 Aug 2022Allowed
Executive Engineer, Western Electricity Supply Company of Orissa Ltd., Rajgangpur, Sundargarh Vs State Of Odisha & Another
Orissa High Court · (2022) 08 OHC CK 0216
Code of Criminal Procedure, 1973 — Section 197, 200, 482Indian Penal Code, 1860 — Section 427, 448, 467
High Courts23 Aug 2022Allowed
Naresh Kumar Jena & Another Vs State Of Odisha & Another
Orissa High Court · (2022) 08 OHC CK 0215
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 341, 354, 379, 452, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3
High Courts23 Aug 2022Allowed
Radha Gobinda Patra & Others Vs State Of Odisha & Another
Orissa High Court · (2022) 08 OHC CK 0214
Code of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 34, 201, 294, 302, 312, 323, 341, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts23 Aug 2022Allowed
Ramesh Chandra Panda Vs State Of Odisha & Another
Orissa High Court · (2022) 08 OHC CK 0213
Code of Criminal Procedure, 1973 — Section 197, 202, 482