High Courts28 Jul 2022
Soubhagyabati Nayak Vs Chandrabhanu Das
Orissa High Court · (2022) 07 OHC CK 0166
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(i)(a)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 337 of 1,624
High Courts28 Jul 2022Disposed Of
Jhuni Lata Jena And Others Vs Union Of India And Others
Orissa High Court · (2022) 07 OHC CK 0165
High Courts28 Jul 2022Disposed Of
Sekhar Kumar Giri Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts27 Jul 2022Allowed
Faridabad Gurgaon Minerals Vs Orissa Mining Corporation Ltd
Orissa High Court · (2022) 07 OHC CK 0163
Arbitration and Conciliation Act, 1996 — Section 34(5)
High Courts27 Jul 2022Dismissed
Pramod Kumar Santi Vs Authorized Officer Cum Chief Manager, Bank Of Baroda, Cuttack Main Branch, Buxibazar, District Cuttack And Another
Orissa High Court · (2022) 07 OHC CK 0162
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts27 Jul 2022Dismissed
Santosh Kumar Sasmal Vs Bank Of Baroda, Zonal Office & Another
Orissa High Court · (2022) 07 OHC CK 0160
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts27 Jul 2022Dismissed
Manu Singh & Ors Vs State Of Odisha & Ors
Orissa High Court · (2022) 07 OHC CK 0159
High Courts27 Jul 2022Dismissed
Jahara Begum And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0157
High Courts27 Jul 2022Disposed Of
Rabinarayan Bhol And Others Vs GAIL (India) Ltd. BBSR And Another
Orissa High Court · (2022) 07 OHC CK 0156
High Courts27 Jul 2022Disposed Of
M/s Shree Govinda Medicine Store And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0155
Drugs and Cosmetics Rules, 1945 — Rule 63, 63(3)
High Courts27 Jul 2022
Kedarnath Panda Vs Ritika Nanda
Orissa High Court · (2022) 07 OHC CK 0154
Code of Civil Procedure, 1908 — Section 24, 151Hindu Marriage Act, 1955 — Section 9, 13(1)(i)(a)
High Courts27 Jul 2022
Usharani Sahoo Vs Binay Kumar Mohapatra
Orissa High Court · (2022) 07 OHC CK 0153
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(i)(a)
High Courts26 Jul 2022Disposed Of
Sarat Chandra Choudhury Vs BDA, BBSR & Ors
Orissa High Court · (2022) 07 OHC CK 0152
High Courts26 Jul 2022Disposed Of
Hadu Paltasingh And Others Vs
Orissa High Court · (2022) 07 OHC CK 0151
High Courts26 Jul 2022Disposed Of
Prasanta Kumar Nanda Vs BBSR Development Authority, BBSR & Anr
Orissa High Court · (2022) 07 OHC CK 0150
High Courts26 Jul 2022Allowed
Siddhant Nayak Vs State Of Orissa & Ors
Orissa High Court · (2022) 07 OHC CK 0149
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 2022Disposed Of
Smt. Asmita Ray Vs Chairman And M.D., UCO Bank And Others
Orissa High Court · (2022) 07 OHC CK 0148
High Courts26 Jul 2022Disposed Of
Chitrakut Meher And Another Vs Santosh Kumar Jaiswal And Another
Orissa High Court · (2022) 07 OHC CK 0147
High Courts26 Jul 2022Disposed Of
M/s.TATA AIG General Insurance Company Ltd Vs Sabita Nayak And Others
Orissa High Court · (2022) 07 OHC CK 0146
High Courts26 Jul 2022Dismissed
Union Of India Vs M/s Track and Towers Infractech (P) Ltd
Orissa High Court · (2022) 07 OHC CK 0145