High Courts12 Jul 2022Partly Allowed
Naiku Majhi Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 161, 313, 428Indian Penal Code, 1860 — Section 300, 302, 307, 304I, 304II, 323
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 342 of 1,624
High Courts12 Jul 2022Allowed
Surendra Munda Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0058
Indian Penal Code, 1860 — Section 300, 302, 307, 304I, 304IIEvidence Act, 1872 — Section
High Courts11 Jul 2022Dismissed
State Of Orissa Represented By Commissioner Of Sales Tax, Orissa Vs M/s. Sunayana Metal Industries, Sundargarh
Orissa High Court · (2022) 07 OHC CK 0057
Central Sales Tax Act, 1956 — Section 3(a)
High Courts11 Jul 2022Disposed Of
Sanjaya Kumar Sahu Vs Anil Kumar Samal, I.A.S., Collector & District Magistrate, Angul, District Angul
Orissa High Court · (2022) 07 OHC CK 0056
High Courts11 Jul 2022Disposed Of
Kishore Bira Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0055
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 473
High Courts11 Jul 2022Disposed Of
Jindal India Thermal Power Ltd Vs Quartz Infra and Engineering Pvt. Ltd
Orissa High Court · (2022) 07 OHC CK 0054
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 Jul 2022Disposed Of
Aswini Kumar Sahu Vs Manoj Prusty
Orissa High Court · (2022) 07 OHC CK 0053
High Courts11 Jul 2022Disposed Of
Naba Krishna Mahapatra Vs State Of Odisha And Ors
Orissa High Court · (2022) 07 OHC CK 0052
Constitution of India, 1950 — Article 14, 226, 227
High Courts11 Jul 2022Dismissed
Srinibas Sahu And Others Vs State Of Orissa
Orissa High Court · (2022) 07 OHC CK 0051
Code of Criminal Procedure, 1973 — Section 313, 315Indian Penal Code, 1860 — Section 34, 302, 307, 324
High Courts11 Jul 2022Dismissed
Bana @ Jadabananda Chhotray Vs State Of Orissa
Orissa High Court · (2022) 07 OHC CK 0050
Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 32, 32(1), 32(2), 32(3), 32(4), 32(5), 32(6), 32(7), 32(8),106
High Courts08 Jul 2022Disposed Of
Saroj Kumar Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0049
High Courts08 Jul 2022Disposed Of
Laxmidevi Agrawal Vs Chairperson, Permanent Lok Adalat (PLA), Bolangir And Others
Orissa High Court · (2022) 07 OHC CK 0048
High Courts08 Jul 2022Disposed Of
Niranjan Barad And Another Vs GM, The New India Assurance Co. Ltd., BBSR And Others
Orissa High Court · (2022) 07 OHC CK 0047
High Courts08 Jul 2022Disposed Of
Sumitra Moharana Vs State Of Odisha & Others
Orissa High Court · (2022) 07 OHC CK 0046
High Courts08 Jul 2022Disposed Of
Gangadhar Muduli Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0045
High Courts08 Jul 2022Disposed Of
Ghanashyam Bhoi Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376
High Courts07 Jul 2022Disposed Of
National Insurance Company Ltd Vs Manager, AXIS Bank Ltd. And Others
Orissa High Court · (2022) 07 OHC CK 0043
Legal Services Authorities Act, 1987 — Section 21(2), 22A(b)
High Courts07 Jul 2022
Nibedita Manaswinee And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0042
High Courts07 Jul 2022Dismissed
M/s JSW Steel Limited Vs Union Of India & Others
Orissa High Court · (2022) 07 OHC CK 0041
Constitution of India, 1950 — Article 226, 227Central Goods and Services Tax Act, 2017 — Section 107Odisha Goods and Services Tax Act, 2017 — Section 74
High Courts07 Jul 2022Allowed
Manoj Mohapatra And Another Vs State Consumer Disputes Redressal Commission And Another
Orissa High Court · (2022) 07 OHC CK 0040
Constitution of India, 1950 — Article 136, 141, 226Consumer Protection Act, 2019 — Section 50Consumer Protection Act, 1986 — Section 13(2)(a), 13(3), 107