High Courts05 Jul 2022
Namaswini Mohapatra Vs State Of Odisha And Another
Orissa High Court · (2022) 07 OHC CK 0016
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 344 of 1,624
High Courts05 Jul 2022Allowed
M/s. Kalinga Timber, Jagatpur, Cuttack Vs State Of Odisha, Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 07 OHC CK 0015
Orissa Sales Tax Act, 1947 — Section 5(1), 12(8)Orissa Entry Tax Act, 1999 — Section 5(1)
High Courts05 Jul 2022Allowed
M/s Abhaya Transformers And Swithchgears Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0014
Orissa Sales Tax Act, 1947 — Section 2(ddd), 12(8)
High Courts05 Jul 2022Dismissed
Dibakar Swain And Others Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302, 307, 323, 354, 447, 448
High Courts04 Jul 2022
M/s. Mahashakti Energy Ltd Vs M/s Odisha Power Transmission Co. Ltd
Orissa High Court · (2022) 07 OHC CK 0012
Arbitration and Conciliation Act, 1996 — Section 29A
High Courts04 Jul 2022Dismissed
Dr Satya Narayan Bhujabala & Another Vs Veer Surendra Sai Institute Of Medical Science And Research & Others
Orissa High Court · (2022) 07 OHC CK 0010
High Courts04 Jul 2022Disposed Of
Bipin Bihari Parida Vs Regional Transport Officer, Chandikhole
Orissa High Court · (2022) 07 OHC CK 0009
High Courts04 Jul 2022
Satabdi Banarjee Vs Banking Ombudsman, BBSR And Others
Orissa High Court · (2022) 07 OHC CK 0008
High Courts04 Jul 2022Dismissed
Managing Committee of Dinanidhi Vidyapitha, Karadapalli Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0007
High Courts04 Jul 2022Dismissed
Jadabendra Pradhan Vs Managing Director, Canara Bank, Karnataka And Others
Orissa High Court · (2022) 07 OHC CK 0006
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)
High Courts04 Jul 2022Dismissed
State Of Orissa, Represented By Commissioner Of Sales Tax, Orissa, Cuttack Vs M/s. Driplex Water Engineering (P) Ltd., Angul
Orissa High Court · (2022) 07 OHC CK 0005
Constitution of India, 1950 — Article 366(29A)(b)
High Courts04 Jul 2022Dismissed
State Of Odisha, Represented By The Commissioner Of Sales Tax Vs M/s. Chief Construction Engineer (Mech)
Orissa High Court · (2022) 07 OHC CK 0004
Central Sales Tax Act, 1956 — Section 10(d)
High Courts04 Jul 2022Dismissed
State Of Odisha, Represented By The Commissioner Of Sales Tax Vs M/S. Manishree Refractories And Ceramics Private Limited
Orissa High Court · (2022) 07 OHC CK 0003
High Courts04 Jul 2022Disposed Of
Rusi Behera Vs Bhanumati Behera And Others
Orissa High Court · (2022) 07 OHC CK 0002
High Courts04 Jul 2022Disposed Of
Birla Institute Of Management (BIMTECT), Gathapatna, BBSR, KHURDA Vs Fiberfill Interiors And Constructions
Orissa High Court · (2022) 07 OHC CK 0001
High Courts30 Jun 2022Disposed Of
Fulendra Pan @ Kankra And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0131
High Courts30 Jun 2022Disposed Of
Utsaba Chandra Jena Vs Collector, Kandhamal And Others
Orissa High Court · (2022) 06 OHC CK 0130
High Courts30 Jun 2022Disposed Of
Bana Bihari Rout Vs Orissa High Court Represented Through Its Registrar (Judicial)
Orissa High Court · (2022) 06 OHC CK 0129
Orissa Service Code, 1959 — Rule 74(b)Odisha Revised Scales of Pay Rules, 2008 — Rule 7(3), 13(i)
High Courts30 Jun 2022Disposed Of
BM, SBI General Insurance Co. Ltd And Another Vs Monalisa Dash And Another
Orissa High Court · (2022) 06 OHC CK 0128
High Courts30 Jun 2022Disposed Of
Suresh Kumar Lenak And Another Vs Branch Head, Union Bank Of India, Chauliaganj Branch And Others
Orissa High Court · (2022) 06 OHC CK 0127