High Courts27 May 2022Disposed Of
Laxmidhar Pradhan Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0145
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 351 of 1,624
High Courts27 May 2022Allowed
Kartik Prasad Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0144
Constitution of India, 1950 — Article 226, 227
High Courts27 May 2022Disposed Of
Sovakar Guru Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0143
Constitution of India, 1950 — Article 226, 227
High Courts27 May 2022Disposed Of
Twinkle Sen Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0142
Constitution of India, 1950 — Article 226, 227
High Courts27 May 2022Dismissed
Dulamani Patel Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0141
Constitution of India, 1950 — Article 226, 227
High Courts27 May 2022Dismissed
Ugrasen Sahu Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0140
Constitution of India, 1950 — Article 226, 227
High Courts24 May 2022Disposed Of
Rajasis Sahoo And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0136
High Courts24 May 2022
Indian Metals & Ferro Alloys Limited And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0135
High Courts24 May 2022Disposed Of
Sri Nirakar Mishra Vs Union Of India And Others
Orissa High Court · (2022) 05 OHC CK 0134
Industrial Disputes Act, 1947 — Section 12
High Courts20 May 2022Disposed Of
Rabindra Panigrahi Vs State Of Odisha And Ors
Orissa High Court · (2022) 05 OHC CK 0133
Constitution of India, 1950 — Article 226, 227
High Courts20 May 2022Dismissed
Sudesh Bhardwaj Vs Presiding Officer, Debts Recovery Tribunal, Cuttack And Another
Orissa High Court · (2022) 05 OHC CK 0132
High Courts20 May 2022
Budhia Soren Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0131
High Courts20 May 2022Dismissed
Hadubandhu Nayak Vs Manager, LIC Of India, BBSR And Others
Orissa High Court · (2022) 05 OHC CK 0130
Constitution of India, 1950 — Article 227Consumer Disputes Act, 2019 — Section 58(1)(a)(iii)
High Courts20 May 2022Dismissed
M/s. Bajarang Enterprisers Vs Zonal Manager, Bank Of India, Bhubaneswar Zonal Office, Star House, Bhubaneswar And Others
Orissa High Court · (2022) 05 OHC CK 0128
High Courts20 May 2022Disposed Of
Lily Nayak & Another Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0127
High Courts20 May 2022Dismissed
State Of Orissa Vs Panchanan Mallick
Orissa High Court · (2022) 05 OHC CK 0126
Orissa Government Land Settlement Act, 1962 — Section 7A
High Courts20 May 2022Dismissed
Prasant Kumar Jagdev Vs State Of Odisha
Orissa High Court · (2022) 05 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 41A, 439Indian Penal Code, 1860 — Section 294, 307, 323, 324, 325, 326, 332, 333, 341, 353, 465, 471, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
High Courts20 May 2022Disposed Of
Daku @ Dasarathi Dehury Vs State Of Odisha
Orissa High Court · (2022) 05 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 432Indian Penal Code, 1860 — Section 302, 304II
High Courts19 May 2022Allowed
Southern Electricity Supply Company Of Orissa Limited, Berhampur And Others Vs Grievance Redressal Forum, Berhampur And Another
Orissa High Court · (2022) 05 OHC CK 0123
Electricity Act, 2003 — Section 14, 126Orissa Electricity Regulatory Commission Distribution (Conditions Of Supply) Code, 2004 — Regulation 13(2), 19(2), 76, 84, 85, 91, 92, 92(ii), 93(13), 100
High Courts19 May 2022Dismissed
Gandaram Bag Vs State Of Orissa
Orissa High Court · (2022) 05 OHC CK 0122
Indian Penal Code, 1860 — Section 302