High Courts17 May 2022Disposed Of
M/s S. Agri Business Pvt. Ltd Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0099
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 353 of 1,624
High Courts17 May 2022Dismissed
State Of Orissa, Represented Through The Commissioner Of Commercial Taxes, Cuttack Vs M/s. Ashok Leyland Limited, Bhubaneswar
Orissa High Court · (2022) 05 OHC CK 0097
Central Sales Tax Act, 1956 — Section 3(a)Central Sales Tax (Orissa) Rules, 1957 — Rule 12(5)
High Courts17 May 2022Disposed Of
Ajay William Nawrangi Vs State Of Orissa
Orissa High Court · (2022) 05 OHC CK 0096
High Courts13 May 2022
Pravakar Behuria Vs State Of Orissa & Others
Orissa High Court · (2022) 05 OHC CK 0094
High Courts13 May 2022Disposed Of
Janmejaya Mohanty & Another Vs NHAI, Bhubaneswar & Others
Orissa High Court · (2022) 05 OHC CK 0093
High Courts13 May 2022Disposed Of
Satyaranjan Parida Vs Commissioner, Land Records And Settlement, Odisha, Cuttack And Others
Orissa High Court · (2022) 05 OHC CK 0092
High Courts13 May 2022Disposed Of
Divisional Manager, The New India Assurance Co. Ltd Vs Sarita Minz @ Badaik And Others
Orissa High Court · (2022) 05 OHC CK 0091
High Courts13 May 2022Disposed Of
Dr. Sunil Kumar Padhy Vs State Of Odisha And Another
Orissa High Court · (2022) 05 OHC CK 0090
High Courts13 May 2022Dismissed
Polar Pharma India Ltd Vs
Orissa High Court · (2022) 05 OHC CK 0089
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts13 May 2022Disposed Of
Brooks Laboratories Limited Vs Odisha State Medical Corporation Ltd., Bhubaneswar
Orissa High Court · (2022) 05 OHC CK 0087
High Courts13 May 2022Disposed Of
Tengunu Sahoo And Another Vs State Of Orissa
Orissa High Court · (2022) 05 OHC CK 0086
Prevention Of Food Adulteration Act, 1954 — Section 7(iii), 7(iii)(v), 16(I)(a)(ii)Prevention of Food Adulteration Rules, 1955 — Rule 50
High Courts13 May 2022Dismissed
Emcure Pharmaceuticals Ltd Vs Managing Director, Odisha State Medical Corporation And Others
Orissa High Court · (2022) 05 OHC CK 0085
Arbitration and Conciliation Act, 1996 — Section 7, 11, 11(6), 16
High Courts12 May 2022
Debasis Behera Vs State Bank Of India, Bhubaneswar And Others
Orissa High Court · (2022) 05 OHC CK 0084
High Courts12 May 2022
Dr. Bedamati Mishra Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0083
High Courts12 May 2022Disposed Of
Gati Krushna Pradhan Vs M.Jeelani And Another
Orissa High Court · (2022) 05 OHC CK 0081
High Courts12 May 2022Disposed Of
Manager, New India Assurance Company Ltd Vs Bijuli Das And Others
Orissa High Court · (2022) 05 OHC CK 0080
High Courts12 May 2022Disposed Of
Kalia @ Hemraj Harpal Vs State Of Odisha
Orissa High Court · (2022) 05 OHC CK 0079
Indian Penal Code, 1860 — Section 395
High Courts12 May 2022Dismissed
Bibekananda Dash Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0078
Indian Penal Code, 1860 — Section 34, 294, 323, 354, 406, 465, 468, 506
High Courts12 May 2022Disposed Of
Maa Vaishno Devi Construction Vs M. Akhaya And Others Maa Vaishno Devi Construction
Orissa High Court · (2022) 05 OHC CK 0077