High Courts19 May 2022Disposed Of
Narendra Samal Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0120
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 352 of 1,624
High Courts19 May 2022
Amulya Naik Vs Authorized Officer, Union Bank Of India, Bhubaneswar And Another
Orissa High Court · (2022) 05 OHC CK 0119
High Courts19 May 2022Disposed Of
M/s. Shankar Medical Store Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0118
High Courts19 May 2022Disposed Of
M/s Uphar Udyog, Rourkela, Sundergarh Vs State Of Odisha Represented By The Commissioner Of Sales Tax, Cuttack
Orissa High Court · (2022) 05 OHC CK 0116
Orissa Sales Tax Act, 1947 — Section 6, 23(3)(c)Orissa Sales Tax Rules, 1947 — Rule 50, 50(3)
High Courts19 May 2022Disposed Of
M/s Jaiswal Plastic Tubes Limited Vs Asst. Commissioner Of Income Tax, Balasore Circle, Balasore
Orissa High Court · (2022) 05 OHC CK 0115
Income Tax Act, 1961 — Section 131, 142(1), 143(3)
High Courts18 May 2022
Bipin Bihary Pradhan Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0114
High Courts18 May 2022Dismissed
Management of M/s.Bargarh Regional Co operative Marketing Society Ltd Vs Presiding Officer, Labour Court, Sambalpur And Others
Orissa High Court · (2022) 05 OHC CK 0113
High Courts18 May 2022Disposed Of
Sukuludei Santa Vs Govt. Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0112
High Courts18 May 2022Dismissed
Dhamra Port Company Ltd., BBSR Vs Collector and District Magistrate, Bhadrak And Others
Orissa High Court · (2022) 05 OHC CK 0111
High Courts18 May 2022Disposed Of
Durga Charan Pal Vs GM, Urban Co Op. Bank Ltd., Cuttack And Another
Orissa High Court · (2022) 05 OHC CK 0110
High Courts18 May 2022Allowed
M/s. Chinu Traders Vs Sales Tax Officer, Bargarh Circle And Others
Orissa High Court · (2022) 05 OHC CK 0109
Orissa Value Added Tax Act, 2004 — Section 41(1), 61(5), 73(10)
High Courts18 May 2022Dismissed
State Of Odisha, Represented By The Asst. District Veterinary Officer (Disease Control), Balasore Vs Kailash Chandra Mallick And Others
Orissa High Court · (2022) 05 OHC CK 0108
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17B, 25F, 25G
High Courts18 May 2022Disposed Of
Dr. Pabitra Mohan Mallik Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0107
Constitution of India, 1950 — Article 226
High Courts18 May 2022Dismissed
Sri Amitav Tripathy Vs Orissa High Court, Represented By The Registrar General
Orissa High Court · (2022) 05 OHC CK 0106
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18
High Courts17 May 2022Disposed Of
Laxman Kumar Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0105
High Courts17 May 2022
M/s. Gammon Engineers And Contractors Pvt. Ltd Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0104
High Courts17 May 2022
Loramitra Rath Vs Bank Of India, Mumbai And Others
Orissa High Court · (2022) 05 OHC CK 0103
Micro, Small and Medium Enterprises Development Act, 2006 — Section 8Insolvency and Bankruptcy Code, 2016 — Section 29A
High Courts17 May 2022Disposed Of
Society For Upliftment Of Rural And Backward Habitants Of India (SURABHI) Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0102
High Courts17 May 2022Dismissed
Renubala Sabat Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0101
Arbitration and Conciliation Act, 1996 — Section 37
High Courts17 May 2022
Sasee Bhoosan Pattnayak Vs Union Of India And Others
Orissa High Court · (2022) 05 OHC CK 0100