High Courts11 Aug 2026Disposed Of
Rahul @ Anil Rout & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1510
BNSS, 2023-Section 483NDPS Act-U/Ss. 20(b)(ii)(C), 25, 29, Sec. 37
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 25 of 1,624
High Courts11 Aug 2026Allowed
Naba @ Nabakishore Sethy & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1511
BNSS, 2023-Section 483, Sec. 480BNS, 2023-U/Ss. 191(2)/191(3)/103/190, Section 269
High Courts11 Aug 2026Disposed Of
Mahendra Patra Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1512
BNSS, 2023-Section 483NDPS Act-U/Ss.20(b)(ii)(C), Sec.37
High Courts11 Aug 2026BLAPLs stand disposed of
Sibananda Gouda & Others Vs State Of Orissa
Orissa High Court
BNSS, 2023-Section 483BNS-Sections 191/192/126(2)/115(2)/118(1)/351(2)/109(1)/190Arms Act-Sections 25(1-B)/27
High Courts11 Aug 2026Transfer petition stands allowed and disposed of
Sushreesmita Choudhury Vs Alok Jyoti Pattnaik
Orissa High Court
Code of Civil Procedure-Section 24Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts10 Aug 2026Disposed Of
Tinku Besan & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1513
BNSS, 2023-Section 483BNS-Section 112(2), 317(2), 317(4), 317(5), 318(4), 61(2), 3(5)IT Act-Section 66(C)
High Courts10 Aug 2026Disposed Of
Abhi Behera & Anr. Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1599
BNSS, 2023-Section 483, U/S.483BNS-U/Ss.109(1)/ 115(2)/118(2)/126(2)/296/351(3)/3(5)Arms Act-Sections 25/27
High Courts10 Aug 2026Disposed Of
Babu Pradhan & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1514
BNSS, 2023-Section 483BNS-Section 191(2), 191(3), 103(1), 303(2), 61(2), 190Arms Act-Section 25(1)(a), 27(1)
High Courts10 Aug 2026Disposed Of
Asesh Parichha Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1515
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37
High Courts10 Aug 2026Disposed Of
Purna Bhoi @ Purna Chandra Bhoi Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1516
BNSS, 2023-Section 483IPC-Section 341, 323, 307, 302, 304 Part-II
High Courts10 Aug 2026Disposed Of
Juria @ Rajendra Sahu & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1601
BNSS, 2023-Section 483B.N.S.-Section 61(2), 110, 274, 123, 275, 103(1), 118, 3(5)Odisha Excise Act-Section 52(a), 59(a)(b)(c), 62(a)
High Courts10 Aug 2026Allowed
S. Sibaram Reddy & Anr. Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1603
BNSS, 2023-Section 483BNS-U/Ss.103/61(2)/3(5)
High Courts10 Aug 2026Dismissed
State Of Odisha Vs Dwitiya Bhoi & Ors.
Orissa High Court · 2026 INSC 156
Odisha High Court Order, 1948-Article 4Letters Patent constituting the High Court of Judicature at Patna-Clause 10Rules of the High Court of Odisha, 1948-Rule 6 of Chapter-III, 2 of Chapter-VIII
High Courts10 Aug 2026Allowed
Iswar Singh & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1600
BNSS-Section 483, U/S.483NDPS Act-U/Ss. 20(b)(ii)(C)/29, Sec.37
High Courts10 Aug 2026Allowed
Swadhin Badtya @ Badatya @ Gandhi Vs State of Odisha & Anr.
Orissa High Court · (2026) 08 OHC CK 1518
BNSS, 2023-U/S. 438/442Juvenile Justice (Care and Protection of Children) Act, 2015-Sec. 102, Sec. 12BNS-U/Ss. 64(2)(m)/115(2)
High Courts10 Aug 2026Dismissed
Fakira Nag @ Luha Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1519
Constitution of India, 1950-Articles 226 & 227Land Acquisition Act, 1894-Section 4(1)Land Acquisition Act
High Courts07 Aug 2026Allowed
Soumya Ranjan Sahoo & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1520
BNSS, 2023-Section 483BNS-U/Ss.303(2)/3(5)Orissa Mine and Minerals (Concession Rules)-Section 51
High Courts07 Aug 2026Disposed Of
Sadre Alam & Anr. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1521
BNSS-Section 483, Sec. 47/58, Sec. 47, 58, 105NDPS Act-Ss. 20(b)(ii)(C), Sec. 37Constitution of India-Article 22(1) & 22(2), 22
High Courts07 Aug 2026Allowed
Kamini Kumar Jena Vs Bunu Dash @ Priyanka Dash & Ors.
Orissa High Court · (2026) 08 OHC CK 1522
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VI Rule 17, Section 153
High Courts07 Aug 2026Disposed Of
Chandan Kara & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1523
BNSS-Section 483, 183NDPS Act-Section 20(b)(ii)(C), 25, 29, 37, 67IPC-Section 294, 323, 506, 34, 337, 427