High Courts12 Aug 2026Disposed Of
Raghunath Dash & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1495
BNSS, 2023-Section 483BNS-U/Ss.310 (2)/111(2)
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 24 of 1,624
High Courts12 Aug 2026Disposed Of
Sukanti Swain & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1496
BNSS, 2023-Section 483, Sec. 480NDPS Act-Section 20(b)(ii)(C), 37
High Courts12 Aug 2026Disposed Of
Rakesh Behera & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1497
BNSS-Section 483, U/S.483BNS-Sections 329(3)/ 296/ 118(2)/ 50/ 109(1)/ 303(2)/ 351(3)/ 3(5)
High Courts12 Aug 2026Dismissed
Dr. Bilkesh Parveen Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1498
Constitution of India-Article 226, 227Grant-in-Aid Order, 1994GIA Order, 2009
High Courts12 Aug 2026Allowed
M/s. Konark Ayurvedic Pharmacy Vs State of Odisha & Anr.
Orissa High Court · (2026) 08 OHC CK 1499
High Courts12 Aug 2026Dismissed
Datta Kumar Singh Vs Executive Director (HR/ER), NTPC Ltd., Bihar & Ors.
Orissa High Court · (2026) 08 OHC CK 1963
Constitution of India-Articles 226 & 227
High Courts12 Aug 2026Dismissed
Sriram Oram @ Lagada Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1602
I.P.C.-Section 376-D, 506, 34, 353SC&ST (PA) Act-Section 3(1)(xi)POCSO Act-Section 6
High Courts12 Aug 2026Disposed Of
Tunu Mundari & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1500
BNSS, 2023-Section 483BNS-U/Ss. 191(2)/191(3)/126(2)/115(2)/109 (1)/326(f)/303(2)/190/105
High Courts12 Aug 2026Bail applications rejected
Ranjit Mahato And Bishnu Mahato @ Bishnu Kumar Mahato @ Chotka Vs State Of Orissa
Orissa High Court
BNSS, 2023-Section 483NDPS Act-Sections 20(b)(ii)(C), 29, 37, 67; Section 67
High Courts12 Aug 2026Writ Petition dismissed
Datta Kumar Singh Vs Executive Director (HR/ER), NTPC Ltd., Bihar & Ors.
Orissa High Court
Constitution of India-Articles 226 & 227
High Courts11 Aug 2026Allowed
Sushreesmita Choudhury Vs Alok Jyoti Pattnaik
Orissa High Court · (2026) 08 OHC CK 1962
Code of Civil Procedure-Section 24Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts11 Aug 2026Allowed
Suryakanta Sethy @ Suryakant Sethy Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1501
Cr.P.C.-Section 482, 164, 161IPC-Section 363, 366, 376(2)(n)POCSO Act-Section 6
High Courts11 Aug 2026Disposed Of
Sukanta Nag Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1502
BNSS, 2023-Section 483IPC-Sections 302/34
High Courts11 Aug 2026Disposed Of
Amitav Bisoi @ Amiya @ Amitabh Bisoyi Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1503
BNSS-Section 483, U/S.483BNS-Sections 191(2)/ 191(3)/ 109(1)/ 118(2)/190Arms Act-Sec.25(1-B)(a) /27
High Courts11 Aug 2026Disposed Of
Jamaraj Majhi Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1504
BNSS-Section 483NDPS Act-U/Ss. 20(b)(ii)(C), Sec. 37
High Courts11 Aug 2026Disposed Of
Harihara Mohanty Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1505
BNSS-Section 483IPC-Sections 302, 323, 326, 307, 120-B, 325, 34Arms Act-Sec. 25, 27
High Courts11 Aug 2026Disposed Of
Prasad Ganta Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1506
BNSS-Section 483, Sec. 47NDPS Act-U/Ss. 20(b)(ii)(C)/25/29, Sec. 37Constitution of India-Article 22(1)
High Courts11 Aug 2026Disposed Of
Jayprakash Barik Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1507
BNSS, 2023-Section 483, 35(3)BNS-Section 318(4), 317(2), 61(2)IT Act-Section 66(C), 66(D)
High Courts11 Aug 2026Disposed Of
Sultan Singh Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1508
BNSS, 2023-Section 483BNS-U/Ss.310(2)/61(2)
High Courts11 Aug 2026Disposed Of
Karunakar Kabi Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1509
BNSS, 2023-Section 483, Sec. 47BNS-U/Ss.85/ 115(2)/ 331(7)/109(1)/124(2)/351(3)/33(5)DP Act-Section 4