High Courts14 Aug 2026Disposed Of
Niranjana Sahoo & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1486
BNSS, 2023-Section 483BNS-Section 304, 317(4), 3(5)
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 23 of 1,624
High Courts14 Aug 2026Allowed
Khuri Begum & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1604
BNSS, 2023-Section 483NDPS Act-Sections 21(b)/29, 37
High Courts14 Aug 2026Allowed
Manoranjan Routray & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1487
BNSS-Section 483BNS-Sections 318(4), 319(2), 308(2), 112(2)IT Act-Sections 66-C, 66-D
High Courts14 Aug 2026Allowed
Basanta Kumar Pal Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 0012
IPC-Section 454, Sections 454/380/34Constitution of India-Article 21Criminal Procedure Code, 1973-Section 313, 428
High Courts13 Aug 2026Dismissed
Darasingh@ Niladri Bihari Nag Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1957
Code of Criminal Procedure-Section 374, 313, 164IPC-Section 302Evidence Act-Section 8
High Courts13 Aug 2026Partly Allowed
Pramod Naik & Anr. Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1958
I.P.C.-Section 302, 201, 34Cr.P.C.-Section 164Indian Evidence Act-Section 27
High Courts13 Aug 2026Dismissed
Kanhu Charan Nahak Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1959
IPC-Sections 498-A/304-B, 34, 302, 201Dowry Prohibition Act-Section 4Cr.P.C.-Section 313
High Courts13 Aug 2026Dismissed
Satrughna Majhi & Anr. Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1488
I.P.C.-Section 302/34, 120-B, 302/109
High Courts13 Aug 2026Partly Allowed
Shakuntala Sahu & Others Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1489
IPC-Sections 302/34, 307/34, 34Cr.P.C.-Section 313
High Courts13 Aug 2026Allowed
Pitambar Jena & Anr. Vs Gouraga Chandra Jena & Ors.
Orissa High Court · (2026) 08 OHC CK 1490
Constitution of India-Article 226CPC-Order 26, Rule 9, Section 151
High Courts13 Aug 2026Disposed Of
Seikh Firoz @ Sonu Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1491
BNSS, 2023-Section 483NDPS Act-U/Ss.21(C)/29, Section 37
High Courts13 Aug 2026Allowed
Sk. Tasip & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1593
BNSS, 2023-Section 483BNSS-Section 483BNS-Section 331(4)/ 305
High Courts13 Aug 2026Disposed Of
Muna @ Likun @ Rajkishor Digal Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1492
BNSS, 2023-Section 483IPC-U/Ss. 395/458/398/ 120-B/ 201/506NDPS Act-Sec. 20(b)(ii)(C)/29, Section 37
High Courts13 Aug 2026Allowed
Rohan Samal @ Racky & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1596
BNSS, 2023-Section 483BNS-Section 127(2), 115(2), 140(4), 308(5), 61(1), 3(5)
High Courts13 Aug 2026Disposed Of
Prabhat @ Pravat Kumar Naik Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1493
BNSS, 2023-Section 483IPC-Sections 395/397/412ES Act-Sections 3/5
High Courts13 Aug 2026Appeal dismissed
Darasingh@ Niladri Bihari Nag Vs State of Orissa
Orissa High Court
Code of Criminal Procedure-Section 374IPC-Section 302Evidence Act-Section 8
High Courts13 Aug 2026Appeals allowed
Kanhu Charan Parida Vs State of Orissa
Orissa High Court
Code of Criminal Procedure-Section 374IPC-Section 302 read with Section 34
High Courts13 Aug 2026Appeal partly allowed
Pramod Naik & Another Vs State Of Orissa
Orissa High Court
I.P.C.-Section 302, Section 201 read with Section 34Indian Evidence Act-Section 27
High Courts13 Aug 2026Appeal dismissed
Kanhu Charan Nahak Vs State Of Odisha
Orissa High Court
IPC-Sections 498-A/304-B and 34, Sections 302 and 201, Sections 302/201Dowry Prohibition Act-Section 4Evidence Act, 1872-Section 8
High Courts12 Aug 2026Disposed Of
Sana @ Sanatan Nayak Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1494
BNSS, 2023-Section 483NDPS Act-U/Ss.20(b)(ii)(C)/25/29, Section 37