High Courts17 Mar 2026Disposed Of
M. Krishna Rao Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1059
COURT ARCHIVE
Orissa High Court judgments, 2026
824 judgments · page 33 of 42
High Courts17 Mar 2026Disposed Of
Diptikanta Biswal Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1058
High Courts17 Mar 2026Disposed Of
Bijayalaxmi Ojha Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1057
High Courts17 Mar 2026Disposed Of
Manoj Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1056
High Courts17 Mar 2026Disposed Of
Deepak Kindo Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1055
Indian Penal Code, 1860-Section 120B, 406, 420, 467, 468, 471
High Courts17 Mar 2026Disposed Of
Ashok Kumar Mallick & Another Vs State Of Odisha & Another
Orissa High Court · (2026) 03 OHC CK 1054
High Courts17 Mar 2026Disposed Of
Uday Narayan Tripathy Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1053
High Courts16 Mar 2026
Amaresh Pradhan @ Bula Vs State Of Odisha & Anr
Orissa High Court · (2026) 03 OHC CK 1052
High Courts16 Mar 2026
Kanhu Kishur Panda @ Kanhu Kishore Panda Vs State Of Odisha & Anr
Orissa High Court · (2026) 03 OHC CK 1051
High Courts16 Mar 2026Disposed Of
Muralidhar Sahoo Vs State Of Odisha And Others
Orissa High Court · (2026) 03 OHC CK 1050
High Courts16 Mar 2026Disposed Of
Jagadish Chinda Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1049
Land Acquisition Act, 1984-Section 11, 18
High Courts16 Mar 2026
Ratane Dei @ Nag Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1048
High Courts14 Mar 2026Disposed Of
Parbati Acharya Vs Managing Director South Co Ganjam And Others
Orissa High Court · (2026) 03 OHC CK 1065
High Courts14 Mar 2026Disposed Of
M/s. ICICI Lombard General Insurance Co. Ltd. Vs Jhuna Sahani And Others
Orissa High Court · (2026) 03 OHC CK 1064
High Courts14 Mar 2026Disposed Of
Tarangini Khamari And Others Vs M/s. RSO Dealmark Pvt. Ltd And Others
Orissa High Court · (2026) 03 OHC CK 1063
High Courts14 Mar 2026Disposed Of
Manager (Legal) ICICI Lombard General Insurance Co. Ltd. BBSR Vs Aunil Padhan And Others
Orissa High Court · (2026) 03 OHC CK 1062
High Courts14 Mar 2026Disposed Of
M/S. Bajaj Allianz General Insurance Co. Ltd Vs Soumya Ranjan Pati
Orissa High Court · (2026) 03 OHC CK 1061
High Courts14 Mar 2026Disposed Of
Branch Manager ICICI Lombard General Insurance Company Limited Sundargarh Vs Basudeo Yadav And Others
Orissa High Court · (2026) 03 OHC CK 1060
High Courts13 Mar 2026Allowed
Manas Patel Vs State Of Orissa
Orissa High Court · (2026) 03 OHC CK 1047
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 111(2)(b), 276, 277
High Courts13 Mar 2026Disposed Of
Madan Nahak @ Nayak Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1046
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 109(1), 118(1), 126(2), 351(2)