High Courts06 Jan 2026Allowed/ Disposed Of
Sujata Sahu Vs Hemanta Kumar Sahu
Orissa High Court · (2026) 01 OHC CK 1752
Code Of Criminal Procedure, 1973-Section 125Code Of Civil Procedure, 1908-Section 24
COURT ARCHIVE
Orissa High Court judgments, 2026
824 judgments · page 42 of 42
High Courts06 Jan 2026Disposed Of
Pabana @ Prabhakar Sahu @ Pabana Sahu And Others Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1751
Odisha Excise Act, 2008-Section 52(a), 59, 62Code Of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1), 110, 118(3), 118(5), 123, 269, 274, 275
High Courts05 Jan 2026Disposed Of
Baman Charan Swain Vs Prabhat Kumar Swain And Others
Orissa High Court · (2026) 01 OHC CK 1755
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 96, 115, Order-23, Rule 3ALegal Services Authorities Act, 1987-Section 21(2)
High Courts05 Jan 2026Disposed Of
Bharati Mohanty Vs State Of Odisha & Another
Orissa High Court · (2026) 01 OHC CK 1754
Constitution Of India, 1950-Article 226, 227