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Orissa High Court judgments, 2026

824 judgments · page 40 of 42

High Courts21 Jan 2026Allowed/ Dismissed

Kakhashan Khan And Others Vs Gayasuddin Khan And Others

Orissa High Court · (2026) 01 OHC CK 1791

Constitution Of India, 1950-Article 14, 15, 21Muslim Women (Protection Of Rights On Divorce) Act, 1986-Section 3, 3(1)(a), 3(l)(b), 3(2), 4, 4(1), 5Code Of Criminal Procedure, 1973-Section 125, 125(1), 125(1)(a), 125(1)(b), 126, 127, 127(3)(b), 128
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High Courts15 Jan 2026Disposed Of

Sumitra Sahu Vs State Of Odisha & Another

Orissa High Court · (2026) 01 OHC CK 1774

Constitution Of India, 1950-Article 226, 227Odisha Survey And Settlement Rules, 1962- Rule 34, 34(g)Orissa Survey And Settlement Act, 1958-Section 12B, 15(b)
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High Courts15 Jan 2026Disposed Of

Sankar Sethi Vs State Of Odisha & Another

Orissa High Court · (2026) 01 OHC CK 1773

Constitution Of India, 1950-Article 226, 227Odisha Survey And Settlement Rules, 1962-Rule 34Orissa Survey And Settlement Act, 1958-Section 12B, 15(b)
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