High Courts29 Jan 2026Dismissed
Bhaskar Swain Vs Panchu Das & Ors
Orissa High Court · (2026) 01 OHC CK 1802
Specific Relief Act, 1963-Section 13(c)
COURT ARCHIVE
Orissa High Court judgments, 2026
824 judgments · page 39 of 42
High Courts29 Jan 2026Disposed Of
Citizens' Action Forum, Bhubaneswar Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1799
Constitution Of India, 1950-Article 39(b)Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016-Rule 12, 12(1)(ee)
High Courts28 Jan 2026Dismissed
Sidheswar Pradhan Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1810
Constitution Of India, 1950-Article 227Orissa Grama Panchayats (Amendments) Act, 1994-Section 25(1)(v)Registration Of Births And Deaths Act, 1969-Section 12
High Courts28 Jan 2026Dismissed
Maa Anapurna SHG Represented By Secretary Manosini Dikshit And Another Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1809
Constitution Of India, 1950-Article 14(1)(c), 226, 227
High Courts28 Jan 2026Dismissed
Mahavir SHG Represented By Secretary Mamata Behera And Another Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1808
Constitution Of India, 1950-Article 14(1)(c), 226, 227
High Courts28 Jan 2026Dismissed
Omm Maa Mangala SHG Represented By President Smitarekha Behera Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1807
Constitution Of India, 1950-Article 14(1)(c), 226, 227
High Courts28 Jan 2026Disposed Of
Ramesh Chandra Panda Vs State Of Odisha & Others
Orissa High Court · (2026) 01 OHC CK 1806
Constitution Of India, 1950-Article 226, 227, 141
High Courts28 Jan 2026Disposed Of
Rasmita Pal @ Rashmita Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1805
Constitution Of India, 1950-Article 67, 226, 227Indian Penal Code, 1860-Section 34, 120B, 212, 302, 326(A), 417, 452, 494Poisons Act, 1919-Section 4(2)
High Courts28 Jan 2026Disposed Of
Haldhar Mishra And Others Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1804
Constitution Of India, 1950-Article 19(1)(g)
High Courts28 Jan 2026
Shiwangi Mahato Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1803
Constitution Of India, 1950-Article 12, 14, 16, 162, 309
High Courts28 Jan 2026Dismissed
Mahanadi Coalfields Ltd. And Others Vs Chinmaya Pasayat And Others
Orissa High Court · (2026) 01 OHC CK 1801
Constitution Of India, 1950-Article 16(1), 16(4)Ex-Servicemen (Re-Employment In Central Civil Services And Posts) Rules, 1979-Rule 3
High Courts28 Jan 2026Dismissed
Shyama Khila Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1800
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 25, 29, 37
High Courts27 Jan 2026Disposed Of
Dibakar Sahu Vs Krushnapriya Biswal & Others
Orissa High Court · (2026) 01 OHC CK 1812
Insurance Act, 1938-Section 39, 39(8), 45Hindu Succession Act, 1956-Section 8
High Courts27 Jan 2026Disposed Of
Dipti Ranjan Sahoo And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 01 OHC CK 1811
Constitution Of India, 1950-Article 21
High Courts22 Jan 2026Allowed
Banishree Vidya Mandir, Ganjam Vs State Of Odisha And Ors
Orissa High Court · (2026) 01 OHC CK 1798
Constitution Of India, 1950-Article 226Orissa Prevention Of Land Encroachment Act, 1972-Section 6, 8A
High Courts22 Jan 2026Dismissed
Biswanath @ Bisa Gochhayat Vs State Of Orissa And Ors
Orissa High Court · (2026) 01 OHC CK 1797
Constitution Of India, 1950-Article 14, 21, 226, 300ACoal Bearing Areas (Acquisition And Development) Act, 1957-Section 9
High Courts22 Jan 2026Disposed Of
Naresh Chandra Mohanty Vs Om Prakash Singh, CMD MCL, Jagruti Vihar, Burla Sambalpur And Another
Orissa High Court · (2026) 01 OHC CK 1796
Code Of Civil Procedure, 1908-Section 114, Order 47 Rule 1
High Courts22 Jan 2026Dismissed
Mangal Majhi And Others Vs Khela Majhi (Dead) And Others
Orissa High Court · (2026) 01 OHC CK 1795
Hindu Succession Act, 1956-Section 2(2)Evidence Act, 1872-Section 50
High Courts22 Jan 2026Dismissed
Jagadish Kumar Muni Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1794
Code Of Criminal Procedure, 1973-Section 311, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 348, 528
High Courts22 Jan 2026Disposed Of
Bhagabati Tarai Vs Kalpana Tarai
Orissa High Court · (2026) 01 OHC CK 1793
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Transfer Of Property Act, 1882-Section 48