High Courts27 Feb 2026Allowed
Premalata Muduli & Another Vs Abhimanyu Behera
Orissa High Court · (2026) 02 OHC CK 1768
COURT ARCHIVE
Orissa High Court judgments, 2026
824 judgments · page 35 of 42
High Courts27 Feb 2026Dismissed
Bastu Charan Alias Batu Charan Soren Vs Chitta Majhiani (Dead) And Others
Orissa High Court · (2026) 02 OHC CK 1767
Hindu Succession Act, 1956-Section 2(2), 3
High Courts27 Feb 2026Disposed Of
Sanjib Narayan Prasad Pati Vs State Of Odisha And Others
Orissa High Court · (2026) 02 OHC CK 1766
Constitution Of India, 1950-Article 14
High Courts26 Feb 2026
Panchanan Biswal Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1765
High Courts26 Feb 2026
Dasarath Meher And Others Vs Additional Commissioner Settlement And Consolidation, Sambalpur-II And Others
Orissa High Court · (2026) 02 OHC CK 1764
Odisha Survey And Settlement Act, 1958-Section 15(b)
High Courts26 Feb 2026Disposed Of
Soubhagya Kumar Nayak Vs State Of Odisha And Another
Orissa High Court · (2026) 02 OHC CK 1763
High Courts26 Feb 2026
Gyanendra Kumar Routray Vs Manas Pradhan And Others
Orissa High Court · (2026) 02 OHC CK 1762
Odisha Survey And Settlement Act, 1958-Section 15(b)
High Courts26 Feb 2026
Bholanath Panda And Another Vs State Of Odisha And Others
Orissa High Court · (2026) 02 OHC CK 1761
Orissa Survey And Settlement Act, 1958-Section 15
High Courts26 Feb 2026Allowed
Sabita Parida Vs State Of Orissa & Others
Orissa High Court · (2026) 02 OHC CK 1760
Constitution Of India, 1950-Article 226, 227
High Courts25 Feb 2026Allowed
Golak Prasad Mohapatra Vs State Of Orissa (Vigilance)
Orissa High Court · (2026) 02 OHC CK 1759
Constitution Of India, 1950-Article 21Prevention Of Corruption Act, 1998-Section 13(1)(d), 13(2)Indian Penal Code, 1860-Section 120B, 420, 468, 471
High Courts25 Feb 2026Disposed Of
Managing Committee, Puri District Cooperative Milk Producers Union Ltd. (Pumul), Khordha Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1758
High Courts25 Feb 2026Disposed Of
Souka @ Saka @ Saukat @ Sk. Saukat Vs State Of Odisha
Orissa High Court · (2026) 02 OHC CK 1757
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115(2)Arms Act, 1959-Section 25, 27
High Courts24 Feb 2026Disposed Of
Narendra Kumar Swain And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1756
Constitution Of India, 1950-Article 14, 226, 227
High Courts24 Feb 2026Disposed Of
Pramod Kumar Sahoo And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1755
Constitution Of India, 1950-Article 14, 226, 227
High Courts24 Feb 2026Disposed Of
Ramesh Chandra Sethi And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1754
Constitution Of India, 1950-Article 14, 226, 227
High Courts20 Feb 2026Dismissed
Santosh Kumar Naik Vs State Of Orissa Represented Through The Collector Sundargarh And Others
Orissa High Court · (2026) 02 OHC CK 1753
Indian Contract Act, 1872-Section 56
High Courts20 Feb 2026Dismissed
Ankura Charana Sahoo Vs Sarat Chandra Majhi And Others
Orissa High Court · (2026) 02 OHC CK 1752
Odisha Hindu Religious Endowments Act, 1951-Section 19, 69(1)
High Courts20 Feb 2026Dismissed
Khagendra Naik Vs Additional Commissioner Settlement & Consolidation Kalahandi & Others
Orissa High Court · (2026) 02 OHC CK 1751
Orissa Survey And Settlement Act, 1958-Section 15(b)
High Courts20 Feb 2026Disposed Of
Tanmaya Kumar Patra And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1744
Constitution Of India, 1950-Article 14, 226, 227
High Courts19 Feb 2026Dismissed
Kirtan Nayak Vs State Of Orissa
Orissa High Court · (2026) 02 OHC CK 1750
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)Code Of Criminal Procedure, 1973-Section 82, 83, 449