High Courts13 Mar 2026
Sarat Chandra Samantaray @ Sarat Samantaray @ Kalia Vs State Of Odisha & Another
Orissa High Court · (2026) 03 OHC CK 1045
Protection Of Children From Sexual Offences Rules, 2020-Rule 4(13), 4(15)(vii)
COURT ARCHIVE
Orissa High Court judgments, 2026
824 judgments · page 34 of 42
High Courts13 Mar 2026Disposed Of
Tunu Agrawal Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1044
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 21(a), 21(b)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 111(4)
High Courts13 Mar 2026Disposed Of
Prajapati Mantri And Another Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1043
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Odisha Excise Act, 2005-Section 52(a)
High Courts10 Mar 2026Dismissed
Jakrias Bada Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1041
Indian Penal Code, 1860-Section 300, 302, 304
High Courts10 Mar 2026Disposed Of
Priyanka Swain & Another Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1040
Constitution Of India, 1950-Article 21,23, 226, 227, 300A
High Courts10 Mar 2026Allowed
Abhiram Mohanty And Another Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1039
Constitution Of India, 1950-Article 14Orissa Survey and Settlement Rules, 1962-Rule 38Orissa Survey and Settlement Act, 1958-Section 15(b), 38
High Courts10 Mar 2026Allowed
Bibhuti Bhusan Ray Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1038
Orissa Survey And Settlement Rules, 1962-Rule 34, 35Orissa Land Reforms Act, 1960-Section 22Orissa Government Land Settlement Act, 1962-Section 3(B)
High Courts10 Mar 2026Allowed
Gouri Shankar Behera (Dead) Through His Lrs. & Another Vs State Of Orissa & Ors
Orissa High Court · (2026) 03 OHC CK 1036
Code Of Civil Procedure, 1908- Section 80, 80(1), 80(2), Order 1 Rule 9, Order 1 Rule 10, Order 1 Rule 13
High Courts09 Mar 2026Disposed Of
Md. Arman Khan Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1042
Orissa Minerals (Prevention Of Theft, Smuggling & Illegal Mining And Regulation Of Possession Storage Trading And Transportation) Rules, 2007-Rule 12(1)Mines And Minerals (Development And Regulation) Act, 1957-Section 2, 4A, 12, 16, 21, 21(4), 23CCode Of Criminal Procedure, 1973-Section 451
High Courts09 Mar 2026Disposed Of
Akula Govinda @ Ck @ Gk@ Kanha @ A. Govinda Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1037
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 34, 120(B), 201, 302, 364
High Courts06 Mar 2026Allowed
Soumya Kishore Mishra Vs Bramhotri Mohanty & Another
Orissa High Court · (2026) 03 OHC CK 1035
Motor Vehicles Act, 1988-Section 166, 173(1)
High Courts06 Mar 2026Dismissed
State Of Odisha Vs Lopinti Menaka And Others
Orissa High Court · (2026) 03 OHC CK 1034
Motor Vehicles Act, 1988-Section 2(30), 149, 166, 173(1)
High Courts06 Mar 2026Dismissed
Karambir Singh Vs Union Of India & Ors
Orissa High Court · (2026) 03 OHC CK 1033
Constitution Of India, 1950-Article 226, 227, 311Central Industrial Security Force Rules, 2001-Rule 36, 36(16)
High Courts06 Mar 2026Disposed Of
Abhimanyu Ghosh Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1032
Indian Penal Code, 1860-Section 107, 307, 324, 341Probation Of Offenders Act, 1958-Section 4
High Courts05 Mar 2026Disposed Of
Manjit Kumar Arya @ Sekhar Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1031
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2)(a), 109, 310(3)Arms Act, 1959-Section 25, 27
High Courts05 Mar 2026Disposed Of
Laxman @ Laxman Bhoi @ Mitu Bhoi @ Mitu Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1030
Bharatiya Nyaya Sanhita, 2023-Section 85, 108, 115(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts05 Mar 2026Disposed Of
Dhananjaya Sahoo Vs State Of Orissa(EOW)
Orissa High Court · (2026) 03 OHC CK 1029
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471Banning Of Unregulated Deposit Schemes Act, 2019-Section 21(1), 21(3)
High Courts27 Feb 2026Disposed Of
Padmabati Behera And Others Vs Manas Kumar Manas Kumar And Others
Orissa High Court · (2026) 02 OHC CK 1771
High Courts27 Feb 2026Allowed
National Insurance Co. Ltd., Kolkata And Another Vs Bighnaraj Panda And Another
Orissa High Court · (2026) 02 OHC CK 1770
Motor Vehicles Act, 1988-Section 166, 173
High Courts27 Feb 2026Dismissed
State Of Odisha & Another Vs Bhagat Prasad Patel And Others
Orissa High Court · (2026) 02 OHC CK 1769
Odisha Merged States (Laws) Act, 1950-Section 2(xiv), 3, 4, 5, 6, 6(ii)(b), 7Patna State Tenancy Act, 1944-Section 18