High Courts24 Mar 2026Disposed Of
Rudra Narayan Mishra Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1080
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 103, 108
COURT ARCHIVE
Orissa High Court judgments, 2026
824 judgments · page 32 of 42
High Courts23 Mar 2026Allowed
Alme Bidika & Others Vs Suru Anuradha & Others
Orissa High Court · (2026) 03 OHC CK 1087
Odisha Scheduled Areas Transfer Of Immovable Property (By Scheduled Tribes) Regulations, 1956- Regulation 2
High Courts23 Mar 2026Disposed Of
Soudamini Nag Vs Child Development Project Officer(CDPO), Tarabha Block, Subarnapur And Others
Orissa High Court · (2026) 03 OHC CK 1086
Constitution Of India, 1950-Article 226, 227
High Courts23 Mar 2026Disposed Of
Sashibhusan Purohit And Another Vs Prakash Chandra Purohit
Orissa High Court · (2026) 03 OHC CK 1085
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section, Order 39 Rule-4, Order 43 Rule-1(r)
High Courts23 Mar 2026Disposed Of
Yaya Khan @ Mohammad Yousuf Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1084
Foreigners Act, 1946-Section 9, 12, 14, 14ABharatiya Nyaya Sanhita, 2023-Section 336(2), 338, 339, 340
High Courts23 Mar 2026Disposed Of
Chizobam Krist @ Christoperchizobam @ Krist Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1083
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 34, 120B, 419, 420, 465, 467, 468, 471Information Technology Act, 2000-Section 66(C), 66(D)
High Courts23 Mar 2026Disposed Of
Sanjay Sahu Vs State Of Orissa
Orissa High Court · (2026) 03 OHC CK 1082
Constitution Of India, 1950-Article 22(1)Lotteries (Regulation) Act, 1998-Section 793)Bharatiya Nyaya Sanhita, 2023-Section 61(2), 297(1), 318(4), 338, 336(3), 340(2)
High Courts20 Mar 2026Dismissed
State Of Odisha & Others Vs Bansidhar Bariki
Orissa High Court · (2026) 03 OHC CK 1074
Constitution Of India, 1950-Article 226, 227Narcotic Drugs And Psychotropic Substances Act, 1985-Section 29Code Of Criminal Procedure, 1973-Section 235(1)
High Courts20 Mar 2026Disposed Of
Pravat Nalini Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2026) 03 OHC CK 1073
High Courts19 Mar 2026Disposed Of
Puspanjali Sahu Vs Hrushikesh Sahu
Orissa High Court · (2026) 03 OHC CK 1079
Hindu Marriage Act, 1955-Section 9Code Of Civil Procedure, 1908-Section 24
High Courts19 Mar 2026Disposed Of
Sunita Shubhadarshinee Giri Vs Union Of India And Ors
Orissa High Court · (2026) 03 OHC CK 1078
Constitution Of India, 1950-Article 226, 227
High Courts19 Mar 2026Disposed Of
Nrusingha Nath Sahu Vs Bishnu Priya Sahoo & Others
Orissa High Court · (2026) 03 OHC CK 1077
High Courts19 Mar 2026Allowed
Surendranath Sahoo @ Tuna And Others Vs State Of Orissa
Orissa High Court · (2026) 03 OHC CK 1076
Indian Penal Code, 1860-Section 34, 201, 302, 394, 414Code Of Criminal Procedure, 1973-Section 161, 164, 313, 414
High Courts19 Mar 2026Disposed Of
Chitaranjan Dash @ Chittaranjan Dash Vs Debadutta Pradhan, Oas, Tahasildar-Cuttack Sadar
Orissa High Court · (2026) 03 OHC CK 1075
Orissa Land Reforms Act, 1960-Section 8A
High Courts19 Mar 2026Allowed
Prafulla Kumar Dehury and Ors Vs State of Odisha
Orissa High Court · (2026) 03 OHC CK 1072
Indian Penal Code, 1860-Section 34, 300, 302, 304I, 307, 341, 506Code Of Criminal Procedure, 1973-Section 161Evidence Act, 1872-Section 11
High Courts19 Mar 2026Allowed
Bhagirathi Khuntia Vs Golapi Gouduni
Orissa High Court · (2026) 03 OHC CK 1071
Code Of Civil Procedure, 1908-Order 6 Rule 4, Order 41 Rule 33Indian Succession Act, 1925-Section 63Evidence Act, 1872-Section 68
High Courts18 Mar 2026Disposed Of
Priyabrata Mohapatra Vs State Of Odisha (Vigilance)
Orissa High Court · (2026) 03 OHC CK 1070
High Courts18 Mar 2026
Subhranshu Sekhar Padhi Vs State Of Odisha & Anr
Orissa High Court · (2026) 03 OHC CK 1068
High Courts18 Mar 2026
Abani Kumar Giri Vs State Of Odisha & Another
Orissa High Court · (2026) 03 OHC CK 1067
High Courts18 Mar 2026
Biswaranjan Behura Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1066