High Courts10 Dec 2021Disposed Of
M/s. Ridhi Sidhi Trade and Services Pvt. Ltd Vs Sanjay Kumar Singh And Another
Orissa High Court · (2021) 12 OHC CK 0057
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 6 of 58
High Courts10 Dec 2021Disposed Of
Biranchi Narayan Mohapatra And Another Vs Debaki Malik And Another
Orissa High Court · (2021) 12 OHC CK 0055
Code of Civil Procedure, 1908 — Order 41 Rule 11
High Courts10 Dec 2021Disposed Of
Bijaya Munda Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 394, 452, 506Arms Act, 1959 — Section 25, 27
High Courts09 Dec 2021Disposed Of
Trifala Swain Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 354, 363, 498A, 506
High Courts09 Dec 2021Disposed Of
Jiban Mistry Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts09 Dec 2021Disposed Of
Chandan Kumar Behera Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 37(1)(b)
High Courts09 Dec 2021Dismissed
Sri Suren Kumar Pradhan Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0071
High Courts09 Dec 2021Disposed Of
Lipsarani Sahu Vs Commissioner Cum Secretary, ST/SC Development Department Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0070
High Courts09 Dec 2021Disposed Of
Mukunda Dehury Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0069
High Courts09 Dec 2021
Satyabrata Das Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0068
High Courts09 Dec 2021Disposed Of
M/s.Hallmark Ornaments Pvt. Ltd Vs Satyanarayan Dash @ Tarai
Orissa High Court · (2021) 12 OHC CK 0066
Code of Civil Procedure, 1908 — Order 41 Rule 11
High Courts09 Dec 2021Disposed Of
Sanuja Pradhan Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0065
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
High Courts09 Dec 2021Dismissed
Disayel @ Tulu Suna Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 366, 376
High Courts09 Dec 2021Disposed Of
Ganu @ Narahari Panda Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376, 450, 506Scheduled Tribes (Prevention of Atrocities) Amendment Act, 1989 — Section 3(2)(va), 14A
High Courts09 Dec 2021Disposed Of
Gangadhar Panduka Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0062
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)
High Courts08 Dec 2021Disposed Of
M/s. Sidharth Engg,. Angul Vs Commissioner, CGST, CX And Customs, Bhubaneswsar And Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0053
Central Goods and Services Tax (CGST) Rules, 2017 — Rule 23
High Courts08 Dec 2021Disposed Of
Ajaya Agarwal Vs Government Of Odisha And Others RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0052
Orissa Minor Mineral Concession Rules, 2016 — Rule 43(2)
High Courts08 Dec 2021
Pradip Kumar Ray Vs M/s Srikrishna Estate and Construction Pvt. Ltd RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0051
High Courts08 Dec 2021Disposed Of
Sai Prasad Majhi Vs Kalpana Pramanik RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0050
Code of Criminal Procedure, 1973 — Section 125
High Courts08 Dec 2021Disposed Of
M/s. Citicon Engineers Limited And Another Vs Umakanta Pahi And Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0049
Real Estate (Regulation and Development) Act, 2016 — Section 43(5)