High Courts08 Dec 2021Disposed Of
Sukhpal Kaur Vs State Of Odisha And Others RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0048
Odisha Stamp Rules, 1952 — Rule 2(f)(ii)
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 7 of 58
High Courts08 Dec 2021Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Abinash Barik And Other RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0047
High Courts08 Dec 2021Disposed Of
Bhimasen Pradhan Vs Kailash Chandra Barik And Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0046
Motor Vehicle Act, 1988 — Section 174
High Courts08 Dec 2021
Sugyani Kumari Sahu And Another Vs State Of Odisha And Others RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0045
High Courts08 Dec 2021Dismissed
Alok Behera Vs State Of Odisha & Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0044
Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2018 — Section 3(1)(w)(ii), 3(2)(v)(r), 14Indian Penal Code, 1860 — Section 109, 366, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts08 Dec 2021Disposed Of
Murarji Sagar Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts08 Dec 2021Disposed Of
Rajana Srinivasa Rao Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0042
High Courts07 Dec 2021Disposed Of
Chairman, Council Of Higher Secondary Education And Another Vs Nilamani Sethi
Orissa High Court · (2021) 12 OHC CK 0041
High Courts07 Dec 2021Disposed Of
State Of Orissa And Others Vs Puspabati Kasala
Orissa High Court · (2021) 12 OHC CK 0040
High Courts07 Dec 2021Dismissed
Bijay Kumar Jena Vs State Bank Of India And Others
Orissa High Court · (2021) 12 OHC CK 0039
High Courts07 Dec 2021
Pradyumna Kumar Pradhan And Others Vs State Of Orissa And Others
Orissa High Court · (2021) 12 OHC CK 0038
Code of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 27, Order 46 Rule 6
High Courts07 Dec 2021Disposed Of
Divisional Manager, National Insurance Co. Ltd Vs Panchali Majhi And Others
Orissa High Court · (2021) 12 OHC CK 0037
High Courts07 Dec 2021Dismissed
Jagadish Mahanta Vs Basanta Kumar Panda And Another
Orissa High Court · (2021) 12 OHC CK 0036
High Courts07 Dec 2021Disposed Of
Ganeswar Muduli Vs Bibhuti Bhusan Sahoo And Another
Orissa High Court · (2021) 12 OHC CK 0035
High Courts07 Dec 2021Disposed Of
Manager, Legal, M/s. SBI General Insurance Company Ltd Vs Rahemat Khan And Another
Orissa High Court · (2021) 12 OHC CK 0034
High Courts07 Dec 2021Disposed Of
Tuku Padhi Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0033
High Courts06 Dec 2021Dismissed
Gajanan Parida Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0032
High Courts06 Dec 2021Disposed Of
Ashis Ranjan Hota Vs Prajnya Priyadarshini Satapathy @ Hota
Orissa High Court · (2021) 12 OHC CK 0031
High Courts06 Dec 2021Dismissed
Baman Charan Routray Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0030
High Courts06 Dec 2021Disposed Of
Registrar, OUAT and Another Vs OUAT Workers Union And Others
Orissa High Court · (2021) 12 OHC CK 0029