High Courts13 Dec 2021Allowed
Narayan Prusty Vs State Of Odisha & Ors
Orissa High Court · (2021) 12 OHC CK 0178
Orissa Civil Services (Pension) Rules, 1992 — Rule 7(2), 7(2)(b)(ii)
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 5 of 58
High Courts13 Dec 2021Dismissed
Prasad Iswar Rao Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 161, 218, 313, 464, 465Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27
High Courts13 Dec 2021Dismissed
Dasarath Shivhare Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c)
High Courts13 Dec 2021Disposed Of
Somu Behera Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0091
Indian Penal Code, 1860 — Section 109, 147, 148, 149, 294, 307, 323, 324, 326, 354A, 354B, 380, 427, 506Juvenile Justice (Care and Protection) Act, 2015 — Section 12, 102
High Courts13 Dec 2021Disposed Of
Chiku @ Umesh Kahalsingh Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0090
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 326, 341, 506Juvenile Justice (Care and Protection) Act, 2015 — Section 12, 102
High Courts13 Dec 2021Dismissed
Kshaunish Chandra Behera Vs Annapurna Behera
Orissa High Court · (2021) 12 OHC CK 0088
Hindu Marriage Act, 1955 — Section 24Code of Civil Procedure, 1908 — Section 28A, Order 21
High Courts13 Dec 2021Disposed Of
Guden Yadav Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0087
Orissa Minerals (Prevention of Theft, Smuggling & Illegal Mining and Regulation of the Possession, Storage, Trading and Transportation) Rules, 2007 — Rule 12(2)
High Courts13 Dec 2021Disposed Of
Bobby Islam Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0086
High Courts13 Dec 2021Disposed Of
State Of Odisha, Represented Through The Commissioner Of Commercial Taxes, Cuttack Vs M/s. Oriclean Pvt. Ltd., Cuttack
Orissa High Court · (2021) 12 OHC CK 0085
Orissa Sales Tax Act, 1947 — Section 6
High Courts13 Dec 2021Disposed Of
Prashanta Kumar Mishra Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0084
Odisha Hindu Religious Endowments Act, 1951 — Section 25
High Courts13 Dec 2021Dismissed
Biranchi Rout Vs Bibhutibhusan Pattnaik
Orissa High Court · (2021) 12 OHC CK 0083
Constitution of India, 1950 — Article 19(1)(g)
High Courts13 Dec 2021Disposed Of
Shyama Gochhayat Vs Special Land Acquisition Officer, NTPC, Angul
Orissa High Court · (2021) 12 OHC CK 0081
Land Acquisition Act, 1894 — Section 18
High Courts13 Dec 2021Disposed Of
Judhistir Sahu @ Muli Sahu Vs Hari Sahu (Since Deadl) Substituted His L.Rs. And Others
Orissa High Court · (2021) 12 OHC CK 0080
High Courts13 Dec 2021Disposed Of
Shibaram Sahu Vs State Of Odisha (Vigilance) Department
Orissa High Court · (2021) 12 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 173, 207, 227, 238, 239, 240, 397, 401Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 409
High Courts13 Dec 2021Disposed Of
Nabaratna @ Nabaratan Agrawal Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0077
Motor Vehicles Act, 1988 — Section 168, 176Code of Criminal Procedure, 1973 — Section 457, 482Indian Penal Code, 1860 — Section 279, 304(A)
High Courts11 Dec 2021
Dharmjit Sharma @ Chacha Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0110
Code Of Criminal Procedure, 1973 — Section 2(s), 167(2), 173(2), 482Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 36A(4)
High Courts11 Dec 2021Disposed Of
Sriram Sahoo And Others Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0061
High Courts10 Dec 2021Dismissed
Maheswar Sahoo @ Sahu Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0076
Code of Criminal Procedure, 1973 — Section 173(8) 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 — Section 6
High Courts10 Dec 2021Dismissed
M/s Mythri Infrastructure And Mining India Pvt Ltd And Another Vs State Of Odisha And others
Orissa High Court · (2021) 12 OHC CK 0060
Constitution of India, 1950 — Article 226
High Courts10 Dec 2021Disposed Of
Ferro Alloys Corporation Ltd Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0059
Constitution of India, 1950 — Article 226Insolvency and Bankruptcy Code, 2016 — Section 3(6), 7, 5(21), 30, 30(2), 31, 31(1), 53, 53(1), 61(3), 238Mines and Minerals (Development and Regulation) Act, 1947 — Section 21(5)