High Courts16 Dec 2021Disposed Of
M/s Deepak Steel & Power Ltd Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0116
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 4 of 58
High Courts16 Dec 2021Disposed Of
Shantilata Mohanty Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0115
High Courts16 Dec 2021Disposed Of
Odisha Hydro Power Corporation Ltd Vs M/S. Traflgar House Construction (T), (TSSJV)
Orissa High Court · (2021) 12 OHC CK 0114
Constitution of India, 1950 — Article 227Arbitration and Conciliation Act, 1996 — Section 15(3), 16(4), 16
High Courts16 Dec 2021Disposed Of
Rabinarayan Das Vs Akashmika Nayak
Orissa High Court · (2021) 12 OHC CK 0113
High Courts16 Dec 2021
Anupama Mohapatra Vs Indian Oil Corporation And Others
Orissa High Court · (2021) 12 OHC CK 0112
High Courts16 Dec 2021Disposed Of
Manas Das Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0111
High Courts15 Dec 2021
Jai Santoshi Maa Infrastructure Pvt. Ltd Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0108
Orissa Development Authorities Act, 1982 — Section 16(3)
High Courts15 Dec 2021Disposed Of
Shanti Kumari Mahato Vs Rourkela Development Authority And Others
Orissa High Court · (2021) 12 OHC CK 0107
High Courts15 Dec 2021Dismissed
M/s Security and Intelligence Services (India) Ltd., Rayagada Vs D.K. Mohanty & Another
Orissa High Court · (2021) 12 OHC CK 0106
High Courts15 Dec 2021
Smt. Pravati Pradhan Vs Union Bank Of India And Another
Orissa High Court · (2021) 12 OHC CK 0094
High Courts14 Dec 2021Disposed Of
Subharansu Kumar Biswal Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0105
High Courts14 Dec 2021Disposed Of
Moolchand Gupta Vs State of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0104
Orissa Development Authority Rules, 1983 — Rule 52, 54
High Courts14 Dec 2021Disposed Of
Gaudia Oram And Others Vs State Bank Of India And Another
Orissa High Court · (2021) 12 OHC CK 0103
High Courts14 Dec 2021Disposed Of
Dambarudhar Sahoo And Another Vs Basanta Kumar Sahoo And Others
Orissa High Court · (2021) 12 OHC CK 0102
Motor Vehicle Act, 1988 — Section 170
High Courts14 Dec 2021Disposed Of
Divisional Manager, M/s.National Insurance Company Limited Vs Sanjib Ranjan Bahidar And Another
Orissa High Court · (2021) 12 OHC CK 0101
High Courts14 Dec 2021Disposed Of
Authorized Signatory, M/s.National Insurance Company Ltd Vs Padma Sahoo And Others
Orissa High Court · (2021) 12 OHC CK 0100
High Courts14 Dec 2021Disposed Of
Manager (T.P. Cell), M/s.New India Assurance Company Limited Vs Chintamani Paikray And Another
Orissa High Court · (2021) 12 OHC CK 0098
Central Motor Vehicle Rules, 1989 — Rule 5, 18
High Courts14 Dec 2021Dismissed
M/s. Green Square Infratech Private Ltd Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0097
High Courts14 Dec 2021Disposed Of
Akshay Ojha Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0096
High Courts13 Dec 2021Dismissed
Basudev Guru Vs Smt Basantipanigrahi And Others
Orissa High Court · (2021) 12 OHC CK 0184
Motor Vehicle Act, 1939 — Section 95(2), 95(2)(b)(i)