High Courts23 Dec 2021Disposed Of
Sadananda Behera Vs Nandita Sethi
Orissa High Court · (2021) 12 OHC CK 0158
Hindu Marriage Act, 1955 — Section 13B(2)
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 2 of 58
High Courts23 Dec 2021Disposed Of
Jagabandhu Padhi Vs State Of Orissa And Others
Orissa High Court · (2021) 12 OHC CK 0157
Registration Act, 1908 — Section 34
High Courts23 Dec 2021Disposed Of
Leka Consulting Services Private Limited Vs National Company Law Tribunal, Cuttack And Another
Orissa High Court · (2021) 12 OHC CK 0156
Companies Act, 2013 — Section 420, 421
High Courts23 Dec 2021Dismissed
Suraj Mandal Vs State Of Orissa
Orissa High Court · (2021) 12 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 167(2)Indian Penal Code, — Section 120B, 147, 148, 149, 302, 307, 333, 353Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(4)(b), 20(b)(ii)(C), 25, 27A, 29, 36A(4)
High Courts23 Dec 2021Dismissed
Chumki Bose Vs State Of Orissa And Others
Orissa High Court · (2021) 12 OHC CK 0153
High Courts23 Dec 2021Dismissed
Sada Bhatra And Another Vs State Of Orissa
Orissa High Court · (2021) 12 OHC CK 0152
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 134
High Courts23 Dec 2021Dismissed
Pradip Kumar Mediniray Vs State Of Orissa
Orissa High Court · (2021) 12 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 162Indian Penal Code, 1860 — Section 34, 302, 376, 376(2)(g), 377Evidence Act, 1872 — Section 145
High Courts23 Dec 2021Dismissed
Bhagaban Badanaik Vs State Of Orissa
Orissa High Court · (2021) 12 OHC CK 0150
Indian Penal Code, 1860 — Section 300, 302
High Courts22 Dec 2021Disposed Of
Dr. Deepak Kumar Samal & Ors Vs State of Odisha & Anr
Orissa High Court · (2021) 12 OHC CK 0179
Constitution of India, 1950 — Article 226, 227Orissa Reservation Of Vacancies In Posts And. Services (For Scheduled Castes &. Scheduled Tribes) Act, 1975 — Section 6, 7, 9(5)
High Courts22 Dec 2021
Padmanava Sethy Vs State Of Odisha & Others
Orissa High Court · (2021) 12 OHC CK 0149
Odisha Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15
High Courts22 Dec 2021Disposed Of
Prasnna Kumar Behera And Another Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0148
Constitution of India, 1950 — Article 243D, 243D(4), 243D(6)Orissa Gram Panchayat Act, 1964 — Section 10(5), 10(5)(c), 10(6), 10(6)(a), 10(6)(b)
High Courts22 Dec 2021Disposed Of
Registrar (Judicial), Orissa High Court, Cuttack Vs Union Of India & Others
Orissa High Court · (2021) 12 OHC CK 0147
Coastal Aquaculture Authority Act, 2005 — Section 4(3), 11(1)(d)
High Courts22 Dec 2021Disposed Of
Bhopal Patra Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0145
Code of Criminal Procedure, 1973 — Section 164Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s)(w), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 323, 376(2)(n), 417, 450, 506
High Courts22 Dec 2021
Nanda Kishor Pal State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0144
High Courts22 Dec 2021Disposed Of
Jyotirmaya Mohanty @ Kalu Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364
High Courts22 Dec 2021Disposed Of
M/s Jindal Steel and Power Ltd APPELLANT @Hash M/s. Modern Builders
Orissa High Court · (2021) 12 OHC CK 0142
Arbitration and Conciliation Act, 1996 — Section 34
High Courts22 Dec 2021Dismissed
Karunakar Dash APPELLANT @Hash BM, Bank of Baroda,Bhadrak Branch & Another
Orissa High Court · (2021) 12 OHC CK 0141
High Courts22 Dec 2021Dismissed
National Law University Of Odisha & Another APPELLANT @Hash Sabyasachi Mohanty & Others
Orissa High Court · (2021) 12 OHC CK 0140
High Courts21 Dec 2021Disposed Of
Litu Patro @ Sukanta Kumar Patro Vs N.Rajiba Behera And Others
Orissa High Court · (2021) 12 OHC CK 0139
High Courts21 Dec 2021Disposed Of
Omkar Purohit Vs Rohit Kumar Tripathy And Another
Orissa High Court · (2021) 12 OHC CK 0138
Motor Vehicles Act, 1988 — Section 157