High Courts02 Dec 2021Disposed Of
M/s. B. & B. Industries Vs Union Bank Of India And Another
Orissa High Court · (2021) 12 OHC CK 0008
Negotiable Instruments Act, 1881 — Section 131
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 9 of 58
High Courts02 Dec 2021
Sujata Swain Vs Mahanadi Coalfield Ltd. And Other
Orissa High Court · (2021) 12 OHC CK 0007
High Courts02 Dec 2021Disposed Of
Ananta Prasad Mahanty And Other Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0006
High Courts01 Dec 2021Disposed Of
M/s. Keshab Automobiles Vs State of Odisha
Orissa High Court · (2021) 12 OHC CK 0122
Odisha Value Added Tax Act, 2004 — Section 39, 39(2), 40, 42, 43, 43(1), 43(2), 44Odisha Value Added Tax Rules, 2005 — Rule 50
High Courts01 Dec 2021Disposed Of
Kalinga Warriors, Cuttack Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0005
High Courts01 Dec 2021Disposed Of
Samir Parida Vs AO cum OHDC, BBSR And Another
Orissa High Court · (2021) 12 OHC CK 0004
Registration Act, 1908 — Section 17(2)Security Interest (Enforcement) Rules, 2002 — Rule 9
High Courts01 Dec 2021Dismissed
Giridhari Gaana (Since Dead) Substituted By His Wife Basanti Gaana Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0002
Constitution of India, 1950 — Article 226, 227, 309, 323AOrissa Technical Education and Training Service Rules, 1985 — Rule 9, 10
High Courts01 Dec 2021Disposed Of
Sandhyarani Jena And Others Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0001
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts30 Nov 2021Disposed Of
Baya @ Pradyumna Thatoi Vs State of Odisha
Orissa High Court · (2021) 11 OHC CK 0200
Indian Penal Code, 1860 — Section 34, 304B, 306, 406, 498A
High Courts30 Nov 2021Disposed Of
Dillip Kumar Agarwal @ Agarwalla Vs State of Odisha
Orissa High Court · (2021) 11 OHC CK 0199
Code of Criminal Procedure, 1973 — Section 91, 397, 401Evidence Act, 1872 — Section 123, 124
High Courts30 Nov 2021Disposed Of
Divisional Manager, M/s.Oriental Insurance Company Ltd Vs Shantilata Sahoo & Others
Orissa High Court · (2021) 11 OHC CK 0198
Code of Civil Procedure, 1908 — Order 41 Rule 11
High Courts30 Nov 2021Disposed Of
Manager, M/s.Oriental Insurance Co. Ltd Vs Smt. A. Ravanamma And Another
Orissa High Court · (2021) 11 OHC CK 0197
High Courts30 Nov 2021Disposed Of
M/s Surya Sponge Iron Ltd Vs Commissioner Of Sales Tax, Odisha, Cuttack And Another
Orissa High Court · (2021) 11 OHC CK 0196
Orissa Value Added Tax Act, 2004 — Section 43
High Courts30 Nov 2021
Bipin Bihari Pradhan Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0195
High Courts30 Nov 2021
Sri Jago Majhi And Another Vs State Of Orissa And Others
Orissa High Court · (2021) 11 OHC CK 0193
Land Acquisition Act, 1894 — Section 4(1), 6(1), 17(4)
High Courts30 Nov 2021Dismissed
D. Padma @ Danda Padma Vs Union Bank Of India & Another
Orissa High Court · (2021) 11 OHC CK 0192
Constitution of India, 1950 — Article 226
High Courts30 Nov 2021Disposed Of
Santilata Behuria Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0191
Code of Criminal Procedure, 1973 — Section 193, 195Indian Penal Code, 1860 — Section 191, 193, 194, 195, 196, 199, 209Hindu Adoption and Maintenance Act, 1956 — Section 18(1)
High Courts30 Nov 2021Disposed Of
Pitambar Jena Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0190
High Courts30 Nov 2021Dismissed
Laxmidhar Behera Vs Authorised Officer, IDBI Bank Ltd., Avyansh Bhavan, Main Road, Berhampur and Anr.
Orissa High Court · (2021) 11 OHC CK 0189
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts30 Nov 2021Dismissed
Jogi Baidya Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0188