High Courts30 Nov 2021Disposed Of
Smt. Gitanjali Meher Vs Union Of India And Others
Orissa High Court · (2021) 11 OHC CK 0187
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 10 of 58
High Courts30 Nov 2021Disposed Of
Sankarsan Mishra Vs Director Of Technical Education And Training, Odisha And Another
Orissa High Court · (2021) 11 OHC CK 0186
Orissa Civil Services (Pension) Rules, 1992 — Rule 7(2)(b)(ii)
High Courts29 Nov 2021
Ganeswar Rout Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0184
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 27(2), 27(6), 27(7)
High Courts29 Nov 2021
M/s Paradeep Phosphates Ltd Vs Micro And Small Enterprises Facilitation Council, Pune And Aother
Orissa High Court · (2021) 11 OHC CK 0183
Micro, Small and Medium Enterprises Development Act, 2006 — Section 18
High Courts29 Nov 2021Disposed Of
Rolta India Ltd Vs Micro Small And Medium Enterprises Facilitation Council And Another
Orissa High Court · (2021) 11 OHC CK 0182
Constitution of India, 1950 — Article 226Micro, Small and Medium Enterprises Development Act, 2006 — Section (2)18, 19Insolvency and Bankruptcy Code, 2016 — Section 14
High Courts29 Nov 2021Disposed Of
Upendra Barik Vs Indian Oil Corporation Ltd. And Another
Orissa High Court · (2021) 11 OHC CK 0181
High Courts29 Nov 2021Disposed Of
Ashok Kumar Tripathy Vs Sole Arbitrator And Others
Orissa High Court · (2021) 11 OHC CK 0180
Arbitration and Conciliation Act, 1996 — Section 12, 13, 14, 15, 16
High Courts26 Nov 2021Disposed Of
Jitendra Biswal Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0177
High Courts26 Nov 2021Dismissed
Somanath Subudhi Vs Administrator, Sri Jagannath Temple
Orissa High Court · (2021) 11 OHC CK 0176
High Courts26 Nov 2021Disposed Of
Jharana Das And Others Vs Sujit Kumar Das And Another
Orissa High Court · (2021) 11 OHC CK 0175
High Courts26 Nov 2021Disposed Of
Legal Manager, M/s.Shriram General Insurance Co. Ltd. Vs Pramod Sethi And Another
Orissa High Court · (2021) 11 OHC CK 0174
High Courts26 Nov 2021Disposed Of
Pitamber Rout Vs Chitta Ranjan Pattanaik
Orissa High Court · (2021) 11 OHC CK 0173
High Courts26 Nov 2021Disposed Of
Sunil Nanda Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts26 Nov 2021Disposed Of
Sipu Digal Vs State Of Odisha And Another
Orissa High Court · (2021) 11 OHC CK 0171
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(i)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts26 Nov 2021Disposed Of
M/s. Arya Iron & Steel Company Pvt. Ltd. Vs Barbil Municipality And Others
Orissa High Court · (2021) 11 OHC CK 0169
High Courts25 Nov 2021Dismissed
Geeta Mallick Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0167
High Courts25 Nov 2021Dismissed
Sakuntala Dei @ Sakuntala Baliarsingh Vs Ani Martha And Others
Orissa High Court · (2021) 11 OHC CK 0166
High Courts25 Nov 2021Disposed Of
Uma Ballav Rath Vs State of Orissa And Others
Orissa High Court · (2021) 11 OHC CK 0165
Orissa Municipal Act, 1950 — Section 127
High Courts25 Nov 2021Allowed
Santanu Kumar Tripathy Vs Bipin Chandra Pradhan And Another
Orissa High Court · (2021) 11 OHC CK 0164