High Courts06 Dec 2021Dismissed
Jadumani Mishra Vs Durgamadhab Rath And Others
Orissa High Court · (2021) 12 OHC CK 0028
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 8 of 58
High Courts06 Dec 2021Dismissed
D.M. National Textile Corporation Vs Presiding Officer, Labour Court And Others
Orissa High Court · (2021) 12 OHC CK 0027
High Courts06 Dec 2021Dismissed
Pitambar Sahoo Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0026
Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 120B, 379, 406, 409, 411, 419, 420, 467, 468, 471Arms Act, 1959 — Section 25, 27
High Courts06 Dec 2021Dismissed
M/s. Engineers India Ltd Vs Shyam Sunder Agarwal And Another
Orissa High Court · (2021) 12 OHC CK 0025
Arbitration Act, 1940 — Section 30
High Courts03 Dec 2021Allowed
Bikash Mahalik Vs State Of Odisha & Ors
Orissa High Court · (2021) 12 OHC CK 0125
Constitution of India, 1950 — Article 226, 227Odisha Ministerial Service Rules, 1985 — Rule 10Evidence Act, 1872 — Section 115
High Courts03 Dec 2021Disposed Of
Smt. Harjit Kaur Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0024
Indian Penal Code, 1860 — Section 498A
High Courts03 Dec 2021Disposed Of
Divisional Manager, M/s.New India Assurance Company Ltd Vs Gitanjali Sahoo And Others
Orissa High Court · (2021) 12 OHC CK 0023
Orissa Hindu Religious Endowments Act, 1951 — Section 69
High Courts03 Dec 2021Allowed
M/s Maa Santoshi Bhandar Vs Sales Tax Officer, Unified Check Gate, Jamsolaghat And Others
Orissa High Court · (2021) 12 OHC CK 0021
Orissa Value Added Tax Act, 2004 — Section 74(2), 74(2)(b), 74(2)(c), 74(2)(d), 74(2)(e), 74(8)
High Courts03 Dec 2021Disposed Of
M/s. Saharia Construction Vs Sales Tax Officer, Bargarh Circle & Others
Orissa High Court · (2021) 12 OHC CK 0020
High Courts03 Dec 2021Disposed Of
Arpiya Kumar Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2021) 12 OHC CK 0019
High Courts03 Dec 2021Disposed Of
M/s. Konark Gas & Tools, Cuttack Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0018
Odisha Value Added Tax Rules, 2005 — Rule 34(12)(b)
High Courts03 Dec 2021Disposed Of
Basanta Mahananda And Others Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0017
Indian Penal Code, 1860 — Section 34, 302, 447
High Courts03 Dec 2021Disposed Of
Hindustan Construction Co. Ltd Vs General Manager, East Coast Railway And Another
Orissa High Court · (2021) 12 OHC CK 0015
Arbitration and Conciliation Act, 1996 — Section 9, 11(6), 42
High Courts03 Dec 2021Dismissed
Phaijan Bibi And Other Vs Lal Khan And Others
Orissa High Court · (2021) 12 OHC CK 0014
Benami Transactions (Prohibition) Act, 1988 — Section 3(6)
High Courts02 Dec 2021Allowed
Chakradhar Prasad Gantayat Vs Commissioner cum Secretary To Government Of Odisha, Works Department
Orissa High Court · (2021) 12 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 300, 389(1)Prevention of Corruption Act, 1988 — Section 13(1)(c)(d)Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471
High Courts02 Dec 2021Dismissed
Chinnodu Sabara Vs Gunnamma Sabara @ Gumanna Sabar & Others
Orissa High Court · (2021) 12 OHC CK 0123
Code of Civil Procedure, 1908 — Section 96, 100
High Courts02 Dec 2021
Mamina Dai And Others Vs Branch Manager, Indian Overseas Bank And Others
Orissa High Court · (2021) 12 OHC CK 0013
High Courts02 Dec 2021Disposed Of
Narasingha Sahoo Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0011
Orissa Prevention of Land Encroachment Act, 1972 mdash; Section 12
High Courts02 Dec 2021
Bamdev Sahoo Vs Sarada Prasanna Panda
Orissa High Court · (2021) 12 OHC CK 0010
High Courts02 Dec 2021
Er. Deepak Kumar Sahoo Vs Debajani Mohapatra
Orissa High Court · (2021) 12 OHC CK 0009