High Courts25 Nov 2021Disposed Of
Kumari Jani And Others Vs Bulu Senapati And Another
Orissa High Court · (2021) 11 OHC CK 0163
COURT ARCHIVE
Orissa High Court judgments, 2021
1,155 judgments · page 11 of 58
High Courts25 Nov 2021Disposed Of
Soumya Ranjana Panda Vs Hrusikesh Panda
Orissa High Court · (2021) 11 OHC CK 0162
Code of Civil Procedure, 1908 — Order 41 Rule 23A
High Courts25 Nov 2021Disposed Of
Erma Wanjami And Others Vs All India Council For Technical Education, Through Its Chairman And Others
Orissa High Court · (2021) 11 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341, 364
High Courts25 Nov 2021
Amaravati Polytechnic Vs All India Council For Technical Education, Through Its Chairman And Others
Orissa High Court · (2021) 11 OHC CK 0159
High Courts24 Nov 2021Dismissed
Alekh Bhainsa @ Menu Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 8
High Courts24 Nov 2021Dismissed
Shiva Cement Ltd. & Others Vs Assistant Commissioner Of Income Tax, Sambalpur & Another
Orissa High Court · (2021) 11 OHC CK 0158
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 153A, 153B
High Courts24 Nov 2021Disposed Of
Ipsita Mohanty Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0156
High Courts24 Nov 2021Dismissed
Ojesh Pati Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0155
High Courts24 Nov 2021Dismissed
Kartik Chandra Swain Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0154
High Courts24 Nov 2021Disposed Of
Debarchan Bhainsa Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0153
High Courts24 Nov 2021
Dologobinda Pradhan And Others Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0152
Indian Penal Code, 1860 — Section 323
High Courts23 Nov 2021Disposed Of
Smt. Bijayeeta Das Vs Chairman-Cum-Managingdirector, Hindustan Petroleum Corporation Ltd.And Others
Orissa High Court · (2021) 11 OHC CK 0151
High Courts23 Nov 2021Allowed
Rashmi Rekha Dash Vs State Of Odisha & Another
Orissa High Court · (2021) 11 OHC CK 0150
Constitution of India, 1950 — Article 14, 16, 21, 38, 39, 42, 43, 166, 226Industrial Disputes Act, 1947 — Section 2(s)Factory Act, 1948 — Section 2(1)
High Courts23 Nov 2021Disposed Of
M/s. Subhadra Steel Vs Orissa Sales Tax Tribunal, Cuttack
Orissa High Court · (2021) 11 OHC CK 0149
Orissa Sales Tax Act, 1947 — Section 42
High Courts23 Nov 2021Disposed Of
Competent Authority cum Special LAO, Keonjhar Vs Dillip Kumar Pati
Orissa High Court · (2021) 11 OHC CK 0148
Arbitration and Conciliation Act, 1996 — Section 33
High Courts23 Nov 2021Disposed Of
Baburam Pani Vs State of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0147
High Courts23 Nov 2021Dismissed
Ananta Charan Sahoo Vs Land Acquisition Officer And Others
Orissa High Court · (2021) 11 OHC CK 0146
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Nov 2021Disposed Of
Dukhi Shyam Rout (since dead) through his L.Rs.) Vs Special Land Acquisition Officer, Lanjigarh Road, Junagarh Rail Link Project & Others
Orissa High Court · (2021) 11 OHC CK 0145
Land Acquisition Act, 1894 — Section 4(1), 18, 27(A), 54
High Courts23 Nov 2021Allowed
Chief Secretary To Government Of Odisha And Others Vs Ashok Kumar Tripathy And Another
Orissa High Court · (2021) 11 OHC CK 0143
Constitution of India, 1950 — Section 226, 227
High Courts23 Nov 2021Dismissed
M/s. Krishna Cement Limited, Mandiakudar, Sundargarh Vs State Of Orissa, Represented By The Commissioner Of Sales Tax, Orissa, Cuttack
Orissa High Court · (2021) 11 OHC CK 0142
Orissa Sales Tax Act, 1947 — Section 9B(3), 12(4)