High Courts22 Apr 2022Allowed
Tariq Ahmad Hajam Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0059
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 99 of 609
High Courts22 Apr 2022Disposed Of
Ghulam Qadir Mir Vs UT Of J&K
Jammu And Kashmir High Court · (2022) 04 J&K CK 0058
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 5(2)Code Of Criminal Procedure, 1973 — Section 161
High Courts22 Apr 2022Allowed
Sadam Ahmad Lone @ Sadaam Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0057
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts21 Apr 2022Disposed Of
Furqan Ahmad Shah Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2022) 04 J&K CK 0049
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13(1)
High Courts20 Apr 2022Dismissed
New India Assurance Co. Ltd Vs Iqbal Singh And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0052
High Courts20 Apr 2022Disposed Of
Hans Raj And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0051
Constitution Of India, 1950 — Article 226Jammu And Kashmir State Land Acquisition Act, 1990 — Section 4, 4(1), 5A, 6, 7, 9, 9A
High Courts20 Apr 2022Allowed
Haris Majeed Bhat Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0048
Constitution Of India, 1950 — Article 22, 22(4), 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts19 Apr 2022Dismissed
Union Of India & Another Vs M/S Des Raj Nagpal
Jammu And Kashmir High Court · (2022) 04 J&K CK 0056
Arbitration And Conciliation Act, 1997 — Section 7, 34, 37
High Courts19 Apr 2022Dismissed
M/s. Tarmat Ltd Vs Union Of India And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0055
High Courts19 Apr 2022Dismissed
Valeecha Engineering Ltd Vs Konkan Railway Corpn. Ltd. & Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0054
High Courts19 Apr 2022Disposed Of
Jindal Photo Limited Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0053
High Courts19 Apr 2022Disposed Of
Bashir Ahmad Koka Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0047
Jammu And Kashmir Public Safety Act, 1978 — Section 8Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 307Arms Act, 1959 — Section 7, 25
High Courts18 Apr 2022Dismissed
Mudasir Yousuf Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0050
Constitution Of India, 1950 — Article 14, 16, 234Jammu And Kashmir Civil Service (Judicial) Recruitment Rules, 1967 — Rule 13(2), 37Jammu And Kashmir Reservation Rules, 2005 — Rule 4
High Courts13 Apr 2022Disposed Of
Sadam Hussain Mir Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0040
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts13 Apr 2022Disposed Of
Prasar Bharti Broadcasting Corporation Of India And Others Vs Sai Fud Din Lone And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0039
High Courts13 Apr 2022Dismissed
Ratnu Vs Bajaj Allianz Gen. Insu. Co. Ltd. And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0038
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337, 388
High Courts13 Apr 2022Dismissed
M/s Jai Ganesh Disposals Vs Union Of India And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0037
Constitution Of India, 1950 — Article 14, 19, 19(1G), 162, 226
High Courts13 Apr 2022Dismissed
Aar Kay Electronic And Another Vs J&K Spl. Tribunal And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0036
Constitution Of India, 1950 — Article 226
High Courts12 Apr 2022Disposed Of
Abdul Gani Mir Vs Union Territory Of JK And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0035
High Courts12 Apr 2022Allowed
Javaid Ahmad Qadri Vs Nazar Mohammad Dar & Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0032
Code Of Criminal Procedure, 1989 — Section 342, 540Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120B, 302, 364, 365, 387Code Of Criminal Procedure, 1973 — Section 161, 311, 482