High Courts12 Apr 2022Allowed
Sohaib Ahmad Malik Vs Ut Of J&K & Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0031
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 100 of 609
High Courts12 Apr 2022Dismissed
Mir Mohammad Munaff & Anr Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0030
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3), 173(8), 404, 408, 409, 410, 411, 411A, 412Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 337
High Courts11 Apr 2022Disposed Of
Mubarik Ahmad Thoker Vs UT Of J&K And Anor
Jammu And Kashmir High Court · (2022) 04 J&K CK 0043
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13, 13(1)Unlawful Activities (Prevention) Act, 1967 — Section 13(2), 18, 16, 18, 19, 20, 38, 39
High Courts11 Apr 2022Dismissed
State Of JK And Ors Vs Farooq Ahmad Ganie And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0042
High Courts11 Apr 2022Dismissed
Sonaullah Wani Vs State Of J&K
Jammu And Kashmir High Court · (2022) 04 J&K CK 0041
Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 467Code Of Criminal Procedure, 1973 — Section 342
High Courts11 Apr 2022Disposed Of
Parvaiz Ahmad Khoja Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2022) 04 J&K CK 0034
Constitution Of India, 1950 — Article 22(5)Explosive Substances Act, 1908 — Section �, 13
High Courts11 Apr 2022Allowed
State Of Jammu & Kashmir Vs Zahra Batool & Anr
Jammu And Kashmir High Court · (2022) 04 J&K CK 0033
High Courts11 Apr 2022Disposed Of
Parshotam Kumar Sharma Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0029
High Courts11 Apr 2022Disposed Of
Bhupinder Mohan Sharma And Others Vs Kanwar Shakti Partap Singh Parmar And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0028
Code Of Civil Procedure, 1908 — Section 2(11), 4, 8, Order 22 Rule 3, Order 22 Rule 4
High Courts11 Apr 2022Disposed Of
Sushma Verma Vs Garo Devi Alias Poli And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0027
High Courts11 Apr 2022Disposed Of
Rajni Sharma And Others Vs Oriental Insurance Company Ltd. And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0026
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Apr 2022Dismissed
Tarsem Lal Vs Sudershana Sharma And Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0025
Code Of Civil Procedure, 1908 — Section 100
High Courts08 Apr 2022Dismissed
State Of J&K Vs Babu Ram
Jammu And Kashmir High Court · (2022) 04 J&K CK 0024
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302Indian Penal Code, 1860 — Section 302 Code Of Criminal Procedure, 1989 — Section 164A, 476, 477, 478, 479, 480, 481, 482, 483, 484, 485, 486, 487Code Of Criminal Procedure, 1973 — Section 340, 341, 342, 343, 344, 345, 346, 347, 348, 349, 350, 351, 352, 378(1), 417, 417(1)
High Courts08 Apr 2022Disposed Of
Farooq Ahmad Beigh Vs Ut Of Jammu And Kashmirand Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0023
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts08 Apr 2022Allowed
Sakib Ahmad Mir Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0022
High Courts08 Apr 2022Allowed
Mohammad Iqbal Mir Vs State Of J&K & Anr
Jammu And Kashmir High Court · (2022) 04 J&K CK 0021
Drugs And Cosmetics Rules, 1945 — Rule 65(17), 67(17)Drugs And Cosmetics Act, 1940 — Section 18(c), 32
High Courts08 Apr 2022Dismissed
Haji Hilal Mehmood Dar Vs Waheeda Mir & Others
Jammu And Kashmir High Court · (2022) 04 J&K CK 0020
Protection Of Women From Domestic Violence Act, 2005 — Section 23, 29Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 354, 379, 506
High Courts08 Apr 2022Allowed
Ishfaq Ahmad Najar Vs State Of J&K
Jammu And Kashmir High Court · (2022) 04 J&K CK 0019
Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 377Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013 — Section 2(k), 2(n), 8, 21
High Courts08 Apr 2022Disposed Of
Arjun Singh And Ors Vs Balbir Singh And Another
Jammu And Kashmir High Court · (2022) 04 J&K CK 0018
Code Of Criminal Procedure, 1989 — Section 561A
High Courts07 Apr 2022Dismissed
Jaffer Hussain Lone Vs Superintendent Of Police Kupwara And Ors
Jammu And Kashmir High Court · (2022) 04 J&K CK 0046
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 353