High Courts09 May 2022Disposed Of
Rahil Aslam Vs Indian Oil Corporation And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0021
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 97 of 609
High Courts09 May 2022Allowed
M/s K. C. Grand Vs J&K Bank Ltd. And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0020
High Courts09 May 2022Dismissed
BGE MFB JV Vs Union Of India And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0019
High Courts09 May 2022Dismissed
M/S New Jhelum Construction Company Vs Union Of India And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0018
High Courts09 May 2022
Amar Singh Yadav Vs Union Of India And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0017
Constitution Of India, 1950 — Article 14, 142
High Courts09 May 2022Disposed Of
Dr. Reyaz Ahmad Mir Vs Union Territory Of JK & Ors.
Jammu And Kashmir High Court · (2022) 05 J&K CK 0016
High Courts09 May 2022Disposed Of
Insha Sami Baba Vs State Of JK & Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0015
Maharashtra Motor Vehicles Department (Recruitment) Rules, 1991 — Rule 3(e)
High Courts09 May 2022Allowed
Union Of India Vs M/S D.Khosla
Jammu And Kashmir High Court · (2022) 05 J&K CK 0014
Jammu And Kashmir Arbitration Act, 1945 — Section 29, 30, 33, 35, 39Code Of Civil Procedure, 1908 — Section 34
High Courts09 May 2022Allowed
Union Of India Vs M/S D.Khosla And Company
Jammu And Kashmir High Court · (2022) 05 J&K CK 0013
Jammu And Kashmir Arbitration Act, 1945 — Section 29, 30, 33, 35, 39Code Of Civil Procedure, 1908 — Section 34
High Courts07 May 2022Disposed Of
Pranav Sharma & Anr Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0012
High Courts07 May 2022Disposed Of
Aqeel Rashid Shah & Anr Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0011
High Courts06 May 2022Disposed Of
Sikh Gurduwara Vs Surinder Singh And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0008
Jammu And Kashmir Sikh Gurdwaras And Religious Endowment Act, 1973 — Section 10Code Of Civil Procedure, 1908 — Section 100, 100(1)Jammu And Kashmir Alienation Of Land Act, SVT. 1995 — Section 2, 5
High Courts06 May 2022Dismissed
Ghulam Mohammad Mir And Others Vs State Of JK And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0007
Constitution Of India, 1950 — Article 226
High Courts06 May 2022Dismissed
Mali And Others Vs Shagufta Yasmeen
Jammu And Kashmir High Court · (2022) 05 J&K CK 0006
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115
High Courts05 May 2022Dismissed
Shabir Ahmad Malla Vs SHO Police Station Shopian And Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0010
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 143, 436Prevention Of Damage To Public Property Act, 1984 — Section 3Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts05 May 2022Dismissed
Bashir Ahmad Sheikh Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 18, 19Arms Act, 1959 — Section 7, 25
High Courts05 May 2022
Parveen Akhter Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 05 J&K CK 0005
High Courts05 May 2022Dismissed
J&K Public Service Commission Vs Rajeev Gupta And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0004
Constitution Of India, 1950 — Article 226Constitution Of Jammu And Kashmir, 1956 — Section 103
High Courts05 May 2022Disposed Of
Shabeena Begum Vs State And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0003
High Courts04 May 2022Disposed Of
V.P. Saini Vs Chairman Airports Authority Of India, Rajiv Gandhi Bhawan And Others
Jammu And Kashmir High Court · (2022) 05 J&K CK 0001
Constitution Of India, 1950 — Article 14, 21, 226Constitution Of Jammu And Kashmir, 1956 — Section 103National Airports Authority Act, 1985 — Section 28