High Courts03 Aug 2022
Babu Ram Sharma Vs Anu Radha Gupta And Another
Jammu And Kashmir High Court · (2022) 08 J&K CK 0002
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 90 of 609
High Courts03 Aug 2022
Sudesh Kumar Raina Vs Inderjeet Singh, Director Agriculture Gole Pulli, Jammu
Jammu And Kashmir High Court · (2022) 08 J&K CK 0001
High Courts29 Jul 2022Dismissed
Meenakshi Chouhan & Anr Vs Jammu Municipal Corporation And Others
Jammu And Kashmir High Court · (2022) 07 J&K CK 0065
Constitution Of India, 1950 — Article 300AJammu And Kashmir Control Of Building Operations Act, 1988 — Section 2(29), 4, 7, 7(1), 7(3), 8, 8(1), 8(b)(3), 13
High Courts29 Jul 2022Disposed Of
Sonam Dolma Vs Bharat Sanchar Nigam Limited And Others
Jammu And Kashmir High Court · (2022) 07 J&K CK 0064
High Courts27 Jul 2022Dismissed
Manzoor Ahmad Teeli Vs Gh. Qadir Teeli And Anr
Jammu And Kashmir High Court · (2022) 07 J&K CK 0063
Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Jul 2022Disposed Of
Ahad Reshi Vs Joint Financial Commissioner And Others
Jammu And Kashmir High Court · (2022) 07 J&K CK 0062
Transfers Of Property Act, Svt. 1977 — Section 123Jammu And Kashmir Land Revenue Act, 1996 — Section 15, 15(3)
High Courts27 Jul 2022Dismissed
Harshwardhan Singh Vs Triloki Nath Satish Kumar
Jammu And Kashmir High Court · (2022) 07 J&K CK 0061
Code Of Criminal Procedure, 1973 — Section 342, 482Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1989 — Section 540
High Courts27 Jul 2022Dismissed
Mohd. Zulfkar And Others Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 07 J&K CK 0060
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 161, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 323, 325, 352, 336, 451, 452, 504
High Courts27 Jul 2022Dismissed
Vishal Salgotra And Others Vs Additional Public Prosecutor, Jammu And Another
Jammu And Kashmir High Court · (2022) 07 J&K CK 0059
Code Of Criminal Procedure, 1973 — Section 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498A
High Courts27 Jul 2022Dismissed
State Of J&K Vs Romesh Kumar
Jammu And Kashmir High Court · (2022) 07 J&K CK 0058
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts27 Jul 2022Dismissed
Dinesh Singh Vs State Of J&K
Jammu And Kashmir High Court · (2022) 07 J&K CK 0057
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 307, 341
High Courts26 Jul 2022Dismissed
Abid Ahmad Khan Vs UT Of J&K
Jammu And Kashmir High Court · (2022) 07 J&K CK 0056
Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 302, 304AMotor Vehicles Act, 1988 — Section 3, 5, 180, 181
High Courts26 Jul 2022Dismissed
Ali Mohammad & Ors Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2022) 07 J&K CK 0055
Indian Penal Code, 1860 — Section 142, 323, 341, 342, 354
High Courts26 Jul 2022Disposed Of
Shameem Ahmad Reshi Vs Royal Enterprises Industrial Estate
Jammu And Kashmir High Court · (2022) 07 J&K CK 0054
Negotiable Instruments Act, 1881 — Section 18, 138Code Of Criminal Procedure, 1973 — Section 242
High Courts26 Jul 2022Allowed
Muzamil Yaqoob Bhat Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 07 J&K CK 0053
Constitution Of India, 1950 — Article 22(5)Indian Penal Code, 1860 — Section 147, 149, 188, 269, 307, 336, 341, 379, 392Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts26 Jul 2022Allowed
Yawar Ahmad Kundoo Vs Ut Of J&K And Anr
Jammu And Kashmir High Court · (2022) 07 J&K CK 0052
Constitution Of India, 1950 — Article 22(5)Indian Penal Code, 1860 — Section 148, 188, 307, 336, 427Disaster Management Act, 2005 — Section 51
High Courts26 Jul 2022Dismissed
Rouf Majid Naqash Vs P/S Women�s Wing & Anr
Jammu And Kashmir High Court · (2022) 07 J&K CK 0051
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 156(3), 482Police Act, 1861 — Section 25
High Courts25 Jul 2022Disposed Of
State Of J&K Vs Chetan Sharma
Jammu And Kashmir High Court · (2022) 07 J&K CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts22 Jul 2022Disposed Of
Abdul Ahad Khan Vs B.O.C.A. & Ors
Jammu And Kashmir High Court · (2022) 07 J&K CK 0047
High Courts22 Jul 2022Disposed Of
Jammu And Kashmir Bank Ltd & Anr Vs Ghulam Sarwar Farooqi & Ors
Jammu And Kashmir High Court · (2022) 07 J&K CK 0046
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17(2), 34