High Courts24 Aug 2022Allowed
Bharti Airtel Limited Company & Ors Vs Malik Mushtaq
Jammu And Kashmir High Court · (2022) 08 J&K CK 0036
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 24, 109, 120B, 406, 415, 418, 420
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 88 of 609
High Courts24 Aug 2022Disposed Of
State Through P/S Zainapora Vs Zia Mustaffa & Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0035
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 302, 307, 326, 395, 427, 450Arms Act, 1959 — Section 7, 27Police Act, 1861 — Section 30
High Courts24 Aug 2022Dismissed
Universal Sompo General Insurance Co. Ltd Vs Arti Devi And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0026
High Courts23 Aug 2022Dismissed
Bashir Ahmad Wani Vs Jammu And Kashmir Grameen Bank And Another
Jammu And Kashmir High Court · (2022) 08 J&K CK 0045
Bank Of Baroda (Employees) Pension Regulations, 1995 — Article 6, 22
High Courts23 Aug 2022Dismissed
Abdul Hameed Bhat &Anr Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0044
High Courts23 Aug 2022Dismissed
Amit Sharma Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0030
High Courts23 Aug 2022Disposed Of
United India Insurance Co. Ltd Vs Parveen Chand And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0029
High Courts23 Aug 2022Disposed Of
National Insurance Co. Ltd Vs Bimla Devi And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0028
High Courts23 Aug 2022Dismissed
Kuldeep Singh Vs State And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0027
High Courts22 Aug 2022Disposed Of
Mohammad Ramzan Bhat & Ors Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2022) 08 J&K CK 0047
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 498A
High Courts22 Aug 2022
Mukhtar Ahmad Bhat Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 08 J&K CK 0046
Jammu And Kashmir Civil Service Regulations, Volume II — Article 168(A)Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 2(e), 30, 33, 34, 35
High Courts22 Aug 2022Partly Allowed
Nazir Hussain And Others Vs Mohd. Fareid And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0032
High Courts22 Aug 2022Partly Allowed
Suman Devi And Others Vs Ashok Kumar And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0031
High Courts18 Aug 2022Disposed Of
Romesh Kumar And Others Vs Bishwajit Kumar Singh And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0025
High Courts18 Aug 2022Disposed Of
Rajinder Kumar And Another Vs Arun Mehta And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0024
High Courts18 Aug 2022Disposed Of
Joginder Singh And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0023
High Courts17 Aug 2022Disposed Of
Abdul Rahim Rather And Others Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0051
Constitution Of India, 1950 — Article 14, 21, 226, 233Jammu And Kashmir Estates Department (Allotment Of Government Accommodation Regulations, 2004) — Regulation 4, 4(e)Jammu And Kashmir Public Premises (Eviction Of Unauthorised. Occupants) Act, 1988 — Section 4
High Courts17 Aug 2022Disposed Of
Rajinder Oberoi Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0050
Arbitration And Conciliation Act, 1996 — Section 8(1)
High Courts17 Aug 2022Allowed
Tanveer Ahmad Khan Vs JK Bose And Other
Jammu And Kashmir High Court · (2022) 08 J&K CK 0049
Constitution Of India, 1950 — Article 226Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 33Jammu And Kashmir Civil Service Regulations Volume I — Regulation 110A
High Courts17 Aug 2022Disposed Of
National Insurance Company Limited Vs Mushtaq Ahmad Kutary & Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0048
Central Motor Vehicles Rules, 1989 — Rule 3, 8Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Motor Vehicles Act, 1988 — Section 2(14), 2(15), 2(21), 2(28), 2(35), 2(47), 2(48), 3, 10, 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 59, 66