High Courts25 Nov 2022Dismissed
Jagdish Giri Vs Talib Hussain
Jammu And Kashmir High Court · (2022) 11 J&K CK 0048
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 79 of 609
High Courts25 Nov 2022Disposed Of
Mst. Mala Begum Vs State Of J&K & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0047
Constitution Of India, 1950 — Article 226, 367Prevention Of Corruption Act, 1988 — Section 285, 337General Clauses Act, 1897 — Section 2(42)
High Courts25 Nov 2022Dismissed
Ghulam Mohi Ud Din Bhat Vs Skuast & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0046
High Courts25 Nov 2022Dismissed
Bashir Ahmad Dar Vs J&K Grameen Bank & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0045
Constitution Of India, 1950 — Article 226, 227
High Courts23 Nov 2022Disposed Of
Iqbal Jaffer Dar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0041
Constitution Of India, 1950 — Article 21, 22(3)(b)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22
High Courts22 Nov 2022Allowed
Javid Ismail Bara Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2022) 11 J&K CK 0044
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts22 Nov 2022Disposed Of
Rabia Hafiz& Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0043
High Courts22 Nov 2022Dismissed
Zahoor Ahmad Rather Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0042
Constitution Of India, 1950 — Article 226
High Courts21 Nov 2022Dismissed
Commissioner Of CGST And Central Excise Jammu Vs M/S Saraswati Agro Chemicals Pvt. Ltd
Jammu And Kashmir High Court · (2022) 11 J&K CK 0040
Central Excise Act, 1994 — Section 35G
High Courts18 Nov 2022Disposed Of
State Of J&K Vs Renu Mahajan & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0039
Constitution Of Jammu And Kashmir, 1956 — Section 133
High Courts17 Nov 2022Dismissed
Dr. Sheeba Inayat Vs UT Of JK And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0038
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 482
High Courts17 Nov 2022Dismissed
Shashi Paul Singh Vs Gurmeet Kour And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0037
Code Of Criminal Procedure, 1973 — Section 128, 482Code Of Criminal Procedure, 1989 — Section 488
High Courts17 Nov 2022Dismissed
Sheikh Muneer Akhter Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0036
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Prevention Of Corruption Act, 2006 — Section 5(2)
High Courts17 Nov 2022Dismissed
Shah Fahad Peerzada And Another Vs UT Of JK And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0035
Indian Penal Code, 1860 — Section 153, 505Code Of Criminal Procedure, 1973 — Section 155(2), 482
High Courts17 Nov 2022Dismissed
Mushtaq Ahmad Mir Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0034
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts17 Nov 2022Disposed Of
Rizwan Akbar Najar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0033
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts17 Nov 2022Disposed Of
Mehraj u Din Parray Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0032
Constitution Of India, 1950 — Article 22, 22(5)
High Courts17 Nov 2022Disposed Of
Bilal Ahmad Ganie Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0031
Constitution Of India, 1950 — Article 22(5)Indian Penal Code, 1860 — Section 380, 457Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3
High Courts15 Nov 2022Allowed
Banita Sharma Vs State And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0030
Jammu And Kashmir Panchayati Raj Rules, 1996 — Rule 4(1)
High Courts14 Nov 2022Disposed Of
Darshan Kumar Mehra And Sons Wholesale Cloth Vs M/S Mohd Alfat And Basharat Ahmad Mir And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0029
Code Of Civil Procedure, 1908 — Section 107, Order 14 Rule 27, Order 18 Rule 3, Order 18 Rule 3A