High Courts15 Dec 2022Allowed
Akona Engineering Private Ltd Vs Pal Construction And Another
Jammu And Kashmir High Court · (2022) 12 J&K CK 0037
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 77 of 609
High Courts15 Dec 2022Disposed Of
Dr. Shabnam Andrabi & Ors Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0026
High Courts15 Dec 2022Disposed Of
Abdul Rashid Mir And Others Vs U.T Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0025
Jammu And Kashmir Land Acquisition Act, Svt. 1990 — Section 4(1)
High Courts15 Dec 2022Dismissed
Mohammad Yousuf Mir Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0024
Constitution Of India, 1950 — Article 14, 16. 21Jammu And Kashmir Cooperative Societies Act, 1989 — Section 176
High Courts15 Dec 2022Disposed Of
Javaid Ahmad Akhoon And Others Vs Union Territory Of JK And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0023
Constitution Of India, 1950 — Article 19(1)(g), 21, 162
High Courts15 Dec 2022Dismissed
Saajid Siraj Bala Vs University Of Kashmir And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0022
High Courts14 Dec 2022Dismissed
Kiran Jyoti Vs Iftikhar Ahmad Hakim, The Then Chief Town Planner, Jammu & Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0047
High Courts14 Dec 2022Dismissed
Naresh Kumar And Ors Vs Bishan Dutt And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0046
Constitution Of India, 1950 — Article 227
High Courts14 Dec 2022Dismissed/Disposed Of
Chaman Lal And Ors Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0045
Constitution Of India, 1950 — Article 226Land Revenue Act, Svt 1996 — Section 5
High Courts14 Dec 2022Dismissed
Mohd Rafiq Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0044
Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 7
High Courts14 Dec 2022Dismissed
Harvinder Pal Singh Alias Rambo Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0043
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 147, 307, 341, 403, 409Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 7
High Courts14 Dec 2022Dismissed
Mohammad Iqbal Wani & Ors Vs Khursheed Ahmad Malik And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0036
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts14 Dec 2022Allowed
Jahangir Ahmad Khan & Ors Vs Mohammad Ashraf Dar & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0035
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts14 Dec 2022Dismissed
Munshi Masood Ahmad Vs UT Of J&K Through SHO Anti-Corruption And Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0034
Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 482
High Courts14 Dec 2022Disposed Of
Mushtaq Ahmad Ganaie Vs Shafeeq Ahmad Sofi
Jammu And Kashmir High Court · (2022) 12 J&K CK 0033
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 407
High Courts14 Dec 2022Disposed Of
Jehangeer Ahmad Malik Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0032
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13, 13(1)Code Of Criminal Procedure, 1973 — Section 161
High Courts14 Dec 2022Disposed Of
Roomy Rashid & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0031
High Courts14 Dec 2022Allowed
Tariq Ahmad Malik & Anr Vs J&K Special Tribunal & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0030
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 253, 253(1)
High Courts14 Dec 2022Disposed Of
Kousar Jan & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0029
High Courts14 Dec 2022Disposed Of
Bashir Ahmad Ganie Vs Managing Director & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0028