High Courts14 Dec 2022Dismissed
Nazir Ahmad Lone And Ors Vs B.R.Sharma And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0027
Administrative Tribunal Act, 1985 — Section 4, 17, 29
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 78 of 609
High Courts13 Dec 2022Allowed
Abid Ahmad Dar Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0018
Constitution Of India, 1950 — Article 22, 22(5)
High Courts13 Dec 2022Disposed Of
Sahira Bano & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0017
High Courts12 Dec 2022Dismissed
Zahoor Ahmad Bhat Vs UT Of J&K And Another
Jammu And Kashmir High Court · (2022) 12 J&K CK 0021
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 21, 22, 24, 27A, 29, 37Indian Penal Code, 1860 — Section 34, 466Evidence Act, 1872 — Section 65B
High Courts08 Dec 2022Disposed Of
Sunil Kumar And Anr Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0015
High Courts07 Dec 2022Dismissed
Nalia Kousar Vs State & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0016
High Courts07 Dec 2022Disposed Of
Faisal Hassan Naikoo Vs Union Territory Of J&K And Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0014
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts06 Dec 2022Allowed
Azad Ahmad Shah Alias Dr. Faisal Vs Union Territory Of J&K &Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0013
Constitution Of India, 1950 — Article 22(5)
High Courts06 Dec 2022Allowed
Javaid Iqbal Itoo Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0012
Unlawful Activities (Prevention) Act, 1967 — Section 16, 18, 20, 24, 38, 39, 40
High Courts06 Dec 2022Disposed Of
Urfy Jan & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0011
High Courts06 Dec 2022Disposed Of
Murad Ali Sajan & Ors Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0010
High Courts06 Dec 2022Dismissed
Khalid Zahoor Khan Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0009
Jammu And Kashmir Civil Services Decentralization And Recruitment Rules, 2010 — Rule 2, 6, 14(7)
High Courts05 Dec 2022Dismissed
Garo And Others Vs Member, J&K Special Tribunal Jammu And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0008
Agrarian Reforms Act, 1976 — Section 2(6), 2(12), 2(17), 2(18), 4, 12Tenancy Act, 1980 — Section 67
High Courts05 Dec 2022Disposed Of
Pushpa Devi And Others Vs M/S Jai Prakash Association Ltd. And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0007
High Courts05 Dec 2022Disposed Of
Sonia Devi Alias Kulsoom Begum And Anr Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0006
High Courts05 Dec 2022Dismissed
Abida Afzal Vs State Election Commission & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0005
Constitution Of India, 1950 — Article 226, 243O, 243O(b), 324, 324(1), 329, 329(b)Jammu And Kashmir Panchayati Raj Rules, 1996 — Rule 108ZI, Rule 108ZMJammu And Kashmir Panchayati Raj Act,1989 — Section 3, 36, 36(1), 43, 58, 64(a), 100
High Courts02 Dec 2022Dismissed
MTR. Mehmooda Vs State Of J&K & Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0004
Constitution Of India, 1950 — Article 14, 16Code Of Civil Procedure, 1908 — Section 100Evidence Act, 1872 — Section 61, 62, 63, 114(g)
High Courts02 Dec 2022Allowed
Abass Ali Vs State Of J&K & Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0003
High Courts02 Dec 2022Dismissed
Abdul Rahim Dar Vs State Of JK And Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0002
High Courts02 Dec 2022Dismissed
Rafiqa Akhtar Vs State Of J&K &Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0001