High Courts04 Feb 2023Disposed Of
Ruksana Jabeen And Others Vs State Of JK And Ors And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0017
Constitution Of India, 1950 — Article 14, 16, 19, 21, 311
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 74 of 609
High Courts03 Feb 2023Disposed Of
Reshma Jan Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0001
High Courts02 Feb 2023Allowed
Dr. Sumaira Nazir Zaz Sajad Hussain Bhat Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0032
Constitution Of India, 1950 — Article 226
High Courts02 Feb 2023Dismissed
Mohammad Ismail Wagay & Anr Vs Zubair Ahmad Wagay & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0031
High Courts02 Feb 2023Disposed Of
Reshma Jan Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0030
High Courts02 Feb 2023Dismissed
Ghulam Ahmad Allai Vs Vice Chairman J&K Lawda & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0029
High Courts02 Feb 2023Dismissed
State Of J&K M/S C.R.Engineering Construction Pvt. Ltd Vs M/S C.R.Engineering Construction Pvt. Ltd. State Of J&K
Jammu And Kashmir High Court · (2023) 02 J&K CK 0027
Jammu And Kashmir Arbitration Act, Svt. 2002 — Section 39Arbitration Act, 1940 — Section 3, 29, 30, 33, 41Code Of Civil Procedure, 1908 — Section 34
High Courts02 Feb 2023Dismissed
State Of J&K Through Senior Superintendent Of Police, Vigilance Organization, Kashmir-Srinagar Vs Abdul Aziz
Jammu And Kashmir High Court · (2023) 02 J&K CK 0026
Prevention Of Corruption Act, 2006 — Section 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161
High Courts02 Feb 2023Dismissed
Irshad Ahmad Sheikh Vs Islamic University Of Science & Technology And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0025
Constitution Of India, 1950 — Article 226Contract Act, 1872 — Section 17
High Courts02 Feb 2023Dismissed
Irshad Ahmad Lone & Ors Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0024
High Courts02 Feb 2023Allowed
Saliq Parvaiz Bhat Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2023) 02 J&K CK 0023
Constitution Of India, 1950 — Article 22(5)Indian Penal Code, 1860 — Section 148, 149, 307, 336, 353
High Courts02 Feb 2023Dismissed
Waheed Ahmad Khanday Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0022
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts02 Feb 2023Allowed
Shahid Hameed Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0010
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2023Dismissed
Jaffar Rashid Dar Vs Union Territory Of J&K &Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0021
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 13, 18B, 39
High Courts01 Feb 2023Dismissed
Mohammad Maqbool Regu And Ors Vs Hilal Ahmad And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0020
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 16 Rule 27, Order 41 Rule 27
High Courts01 Feb 2023Disposed Of
Zeenath Aaliya Vs Union Of India And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0019
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2023Disposed Of
Saif-Ud-Din Mir Vs University Of Kashmir & Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0018
Constitution Of India, 1950 — Article 12, 14, 226
High Courts01 Feb 2023Dismissed
Union Of India And Another Vs Pushpa Devi And Others
Jammu And Kashmir High Court · (2023) 02 J&K CK 0003
Constitution Of India, 1950 — Article 226Jammu And Kashmir Land Acquisition Act, 1934 — Section 18, 52
High Courts01 Feb 2023Disposed Of
Firdous Ahmad Bhat Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2023) 02 J&K CK 0002
Constitution Of India, 1950 — Article 14, 19 (1) (g)Jammu And Kashmir State Financial Corporation Act, 1951 — Section 29, 29(5)
High Courts25 Jan 2023
Mandeep Kour Bijral Vs Union Of India & Ors
Jammu And Kashmir High Court · (2023) 01 J&K CK 0010