High Courts28 Nov 2007Allowed

Gopal Dass Vs State of Jammu & Kashmir

Jammu And Kashmir High Court · (2008) CriLJ 2651 : (2008) 2 JKJ 153

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174, 342Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 304B, 306, 498A