High Courts28 Nov 2007Dismissed

Om Parkash Ball Vs Balraj Kapoor

Jammu And Kashmir High Court · (2008) 1 JKJ 95

Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 468, 469, 470Penal Code, 1860 (IPC) — Section 406, 420, 500