High Courts27 Feb 2008
Rajinder Kumar Vs Vijay Kumar and Others
Jammu And Kashmir High Court · (2008) KashLJ 308
Jammu and Kashmir Civil Procedure Code, 1977 — Order 13 Rule 1, 2, 151C
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 405 of 610
High Courts27 Feb 2008
Paramjeet Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 121
Constitution of India, 1950 — Article 14, 16, 6
High Courts27 Feb 2008
Furqan Ahmed Rather Vs Mir Nasar-ul-Laj
Jammu And Kashmir High Court · (2008) 2 JKJ 379
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 5, 8(1)
High Courts27 Feb 2008Dismissed
Saleema Vs Farooq Ahmad Sheikh
Jammu And Kashmir High Court · (2008) 2 JKJ 387
Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(1), 488(3)
High Courts27 Feb 2008Allowed
Syed Zulufkar Ali Vs Amina
Jammu And Kashmir High Court · (2008) 2 JKJ 391
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts21 Feb 2008
Ghulam Mohi-ud-Din Hurra Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) 1 SriLJ 8
Central Civil Services (Pension) Rules, 1972 — Rule 2
High Courts20 Feb 2008
Khurshid Ahmad Din and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 382
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Feb 2008Dismissed
National Insurance Company Vs Tashi Dorjeiy and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 371
Motor Vehicles Act, 1988 — Section 166
High Courts16 Feb 2008Allowed
Dil Mohammad Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 435
High Courts15 Feb 2008
Mohd.Hafeez Vs Inzar Ahmed & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 153 : (2009) 2 SriLJ 775
Ranbir Penal Code, 1989 — Section 149, 302, 307
High Courts15 Feb 2008
Sikander-e-Azam Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 274
High Courts15 Feb 2008
Manzoor Ahmad Bhat Vs Oriental Insurance Company and others
Jammu And Kashmir High Court · (2008) 1 SriLJ 229
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103Jammu and Kashmir Civil Procedure Code, 1977 — Order 2 Rule 2
High Courts12 Feb 2008
Abdul Majeed Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 662
High Courts12 Feb 2008Dismissed
Geeta Devi Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 324
High Courts12 Feb 2008Allowed
State of J. and K. and Others Vs Sunita Anand and Another
Jammu And Kashmir High Court · (2009) 2 JKJ 637
High Courts12 Feb 2008Dismissed
Union of India (UOI) and Others Vs Sudesh Kumar
Jammu And Kashmir High Court · (2009) 2 JKJ 643
CRPF Act, 1949 — Section 11CRPF Rules, 1955 — Rule 27
High Courts07 Feb 2008
Mohd. Khaliq and Others Vs State
Jammu And Kashmir High Court · (2008) 1 JKJ 464
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 342
High Courts05 Feb 2008Dismissed
Mohammad Hayat Ganie Vs Mst. Raja
Jammu And Kashmir High Court · AIR 2008 J&K 62 : (2008) 2 JKJ 409
Guardians and Wards Act, 1890 — Section 25
High Courts02 Feb 2008Dismissed
Ghulam Mohd Najar Vs Ghulam Ahmad Najar
Jammu And Kashmir High Court · (2008) 2 JKJ 286
Criminal Procedure Code, 1973 (CrPC) — Section 100, 561A
High Courts02 Feb 2008Allowed
Abira Habib Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 288