High Courts11 Apr 2008
National Insurance Co. Vs Muna Ram and Others
Jammu And Kashmir High Court · (2010) ACJ 162 : (2008) 2 JKJ 612
Motor Vehicles Act, 1988 — Section 149, 170
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 403 of 610
High Courts11 Apr 2008Allowed
Shakeela Begum Vs Gurdeep Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 270
High Courts11 Apr 2008
Bharat Bhushan Koul Vs State of J. and K.
Jammu And Kashmir High Court · (2009) 2 JKJ 622
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts11 Apr 2008Dismissed
NGO's Coordination Fed. Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 341
Sher-I-Kashmir Universities of Agriculture Scientists and Technology Act, 1982 — Section 25(1)
High Courts10 Apr 2008Dismissed
National Insurance Co. Vs Satya Devi and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 605
Motor Vehicles Act, 1988 — Section 170
High Courts09 Apr 2008Dismissed
Rakesh Pal Rana Vs Union of India (UOI) and Another
Jammu And Kashmir High Court · (2010) 2 SLJ 93
High Courts08 Apr 2008Dismissed
Zarina Begum and Others Vs State and Another
Jammu And Kashmir High Court · (2008) CriLJ 3103 : (2008) 3 JKJ 433
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 109, 498A
High Courts08 Apr 2008Dismissed
State Bank of India Vs Trishui Pickle Indus. and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 221
High Courts07 Apr 2008Allowed
United India Insurance Co. Ltd. Vs Karam Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 200
Motor Vehicles Act, 1988 — Section 163A
High Courts07 Apr 2008Dismissed
Shabir Ahmad Parray and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 248
High Courts07 Apr 2008Dismissed
State Vs Bal Krishan and Another
Jammu And Kashmir High Court · (2008) 2 JKJ 14
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 113A
High Courts04 Apr 2008Dismissed
Des Raj Vs Shavinder Kumar and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 216
Civil Procedure Code, 1908 (CPC) — Section 115, 51, 58
High Courts03 Apr 2008
Jeet Ram Chowdhary Vs Gian Chand and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 446
Criminal Procedure Code, 1973 (CrPC) — Section 273Dowry Prohibition Act, 1961 — Section 3, 5Ranbir Penal Code, 1989 — Section 109, 201, 306, 498A
High Courts03 Apr 2008Dismissed
Commr. of Customs and C.E. Vs Bharat Box Factory
Jammu And Kashmir High Court · (2008) 2 JKJ 459
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 2004 — Section 91
High Courts03 Apr 2008Dismissed
S.K.U.A.S.T. and Others Vs B.V. Sharma
Jammu And Kashmir High Court · (2008) 3 ARBLR 130 : (2008) 2 JKJ 28
Arbitration and Conciliation Act, 1996 — Section 16, 2, 37Civil Procedure Code, 1908 (CPC) — Section 24
High Courts03 Apr 2008Dismissed
Mohd. Basharat Vs State
Jammu And Kashmir High Court · (2009) CriLJ 3626
Ranbir Penal Code, 1989 — Section 376
High Courts03 Apr 2008Dismissed
Vijay Kumar and Others Vs Kaki
Jammu And Kashmir High Court · (2009) CriLJ 3702
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435
High Courts03 Apr 2008Dismissed
Union of India (UOI) Vs Bawa Ram and Co.
Jammu And Kashmir High Court · (2008) 3 ARBLR 126 : (2008) 2 JKJ 5
High Courts03 Apr 2008Dismissed
Garoo Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 109
Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963 - Rule 7, Section 6, Section 8
High Courts31 Mar 2008Dismissed
Oriental Insurance Co. Ltd. Vs Mohd. Ashraf and Others
Jammu And Kashmir High Court · (2009) ACJ 302 : (2008) 2 JKJ 434
Motor Vehicles Act, 1988 — Section 147, 149