High Courts16 May 2008
Brij Nandan Singh Vs Sher-i-Kashmir University of Agriculture Sciences & Technology and others
Jammu And Kashmir High Court · (2008) 3 SCT 473 : (2008) 6 SLR 215
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 401 of 610
High Courts16 May 2008Dismissed
Arshad Hussain and Others Vs Chairman J and K Bank and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 223
High Courts16 May 2008Dismissed
Khazir Mohd. Tunda Vs Bombay Mercantile Cooperative Bank Ltd.
Jammu And Kashmir High Court · (2009) 2 JKJ 132
High Courts16 May 2008Allowed
Jabeen Ishaq Vs Director, SKIMS and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 326
Sher-i-Kashmir Institute of Medical Sciences Gazetted Service Recruitment Rules, 1998 — Rule 5
High Courts16 May 2008Dismissed
Ab. Rashid Bhat Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 338
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts16 May 2008
Sushma Gupta & Anr. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 221
High Courts13 May 2008Dismissed
Meenakshi Sharma and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 720
High Courts13 May 2008Dismissed
Nisar Hussain Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 762
High Courts13 May 2008Dismissed
Abdul Rehman Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 730 : (2009) 8 SLR 87
High Courts08 May 2008
Baij Nath Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 758
High Courts07 May 2008Dismissed
Chief Secretary and Others Vs Ghulam Nabi Bhat
Jammu And Kashmir High Court · (2008) 3 JKJ 231
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Section 5
High Courts07 May 2008
Gh. Rasool Bhat and Others Vs Badrinath Bhat and Others
Jammu And Kashmir High Court · AIR 2009 J&K 53 : (2008) 3 JKJ 239
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 11, 3
High Courts07 May 2008Dismissed
National Insurance Co. Ltd. Vs Ghulam Nabi Zargar and Others
Jammu And Kashmir High Court · (2009) ACJ 1934 : AIR 2008 J&K 78 : (2008) 3 JKJ 602
Motor Vehicles Act, 1988 — Section 149
High Courts06 May 2008
Mahalakshmi Tikoo Vs State Bank of India and Others
Jammu And Kashmir High Court · AIR 2009 J&K 67 : (2009) 1 RCR(Civil) 406 : (2009) 3 SLJ 377
State Bank of India Act, 1955 — Section 50
High Courts05 May 2008
Ranbir Singh Vs UOI and others.
Jammu And Kashmir High Court · (2008) 3 SCT 478 : (2008) 6 SLR 225
High Courts03 May 2008
Union of India & Ors Vs Ali Hassan
Jammu And Kashmir High Court · (2009) 1 JKJ 547 : (2009) 1 KashLJ 104
Border Security Force (Group C Combatised Para Medical Staff) Recruitment Rules, 1983 — Rule 4
High Courts03 May 2008Dismissed
Naseer Ahmad Khan Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 74
High Courts03 May 2008Dismissed
Gh. Hassan Marazi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 331
Constitution of India, 1950 — Article 311
High Courts03 May 2008
Abdul Sattar Lone Vs Hakim Baha-ud-din
Jammu And Kashmir High Court · (2008) 3 JKJ 456
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151