High Courts03 Jul 2008
Jamia Auqaf Committee Kangan Vs SHO P/S Kangan and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 37
Criminal Procedure Code, 1973 (CrPC) — Section 145, 561A
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 399 of 610
High Courts03 Jul 2008
Executive Engineer Vs Mohammad Sultan Ganie and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 34
Payment of Wages Act, 1936 — Section 15, 17
High Courts03 Jul 2008
Myamoona Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2008) 3 JKJ 31 : (2009) 1 SriLJ 328
Jammu and Kashmir Civil Procedure Code, 1977 — Order 7 Rule 11Jammu and Kashmir Forest Act, 1987 — Section 26C, 52H
High Courts30 Jun 2008
Enchante Jewellery Ltd. Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 508 : (2009) 1 KashLJ 149
High Courts30 Jun 2008
Surinder Singh Manhas & Ors. Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 517
Land Acquisition Act, 1990 — Section 17
High Courts30 Jun 2008
Hotel Jammu International Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 523 : (2009) 1 KashLJ 136 : (2008) 4 SCT 686 : (2008) 2 SriLJ 707
Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961 — Section 8A, 8A(3)
High Courts30 Jun 2008
Mansoor Ahmed Vs J & K Special Tribunal & Anr.
Jammu And Kashmir High Court · (2009) 1 JKJ 551
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3A
High Courts30 Jun 2008Dismissed
Fayaz Ahmad Misgar Vs Faisal Fayaz and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 215
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts06 Jun 2008
Mohmmad Yousaf Allai & Anr. Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 284
High Courts06 Jun 2008
Collector Land Acquisition Vs Qadir Thoker and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 182
Land Acquisition Act, 1894 — Section 18
High Courts06 Jun 2008Allowed
State of Jammu & Kashmir Vs Amjid Hussain Ansari
Jammu And Kashmir High Court · (2008) 3 JKJ 185
Land Acquisition Act, 1894 — Section 18
High Courts06 Jun 2008
Mohmmad Amin Wani Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 279
High Courts05 Jun 2008
Vidya Devi & Ors. Vs Sham Dass & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 572
Jammu and Kashmir Contempt of Courts Act, 1997 — Section 2(c)(iii)
High Courts05 Jun 2008
Girish Chander Raina Vs Sushma Sharma
Jammu And Kashmir High Court · (2009) 1 JKJ 238 : (2009) 2 KashLJ 9
Ranbir Penal Code, 1989 — Section 406
High Courts05 Jun 2008Dismissed
Hasina Akhter Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 191
High Courts04 Jun 2008
Mst. Raja and Others Vs J and K Special Tribunal and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 17
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 10, 4, 8
High Courts03 Jun 2008
Union of India (UOI) and Another Vs Ghulam Nabi Dar
Jammu And Kashmir High Court · (2010) ACJ 23 : (2008) 3 JKJ 68
Motor Vehicles Act, 1988 — Section 165, 166
High Courts03 Jun 2008Dismissed
Mukhtar Ahmad Rather Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 104
High Courts03 Jun 2008Dismissed
Mohammad Afzal Bhat and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 66
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts03 Jun 2008
National Insurance Co. Ltd Vs Mst. Saja and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 62
Motor Vehicles Act, 1988 — Section 170