High Courts03 May 2008
Wajid Ali and others. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 124 Supp : (2009) 1 SriLJ 339
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Schedule 1, 11
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 402 of 610
High Courts29 Apr 2008
Om Parkash Vs Oriental Insurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2009) ACJ 2798
Motor Vehicles Act, 1988 — Section 168
High Courts25 Apr 2008Allowed
Manzoor Ahmad Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) CriLJ 4227 : (2009) 2 JKJ 631
Arms Act, 1959 — Section 25, 4Ranbir Penal Code, 1989 — Section 302, 307
High Courts24 Apr 2008Dismissed
Sham Lal Sharma Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 474
Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)Jammu and Kashmir Public Men and Public Servants (Declaration of Assets and Other Provisions) Act, 1983 — Section 11, 12, 14, 9Prevention of Corruption Act, 1988 — Section 5(1)(e)
High Courts24 Apr 2008Allowed
Food Corporation of India and Another Vs Bhartiya Khadya Nigam and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 484 : (2009) 4 LLJ 706
Jammu and Kashmir Shops and Establishment Act, 1966 — Section 48, 5
High Courts24 Apr 2008Dismissed
Amar Singh Club Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 229 CTR 447 : (2008) 2 JKJ 509 : (2009) 184 TAXMAN 481
High Courts24 Apr 2008
Union of India & Anr. Vs Ali Mohammad Ganai & Anr.
Jammu And Kashmir High Court · (2009) JKJ 91 Supp : (2009) 1 SriLJ 376
Motor Vehicles Act, 1939 — Section 165
High Courts24 Apr 2008Allowed
Building Operations and Others Vs Mst. Shameema and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 322
Jammu and Kashmir Control of Building Operations Act, 1988 — Section 13
High Courts24 Apr 2008
United India Insurance Co. Ltd. Vs Dedri and Others
Jammu And Kashmir High Court · (2009) ACJ 2759 : (2010) 1 JKJ 867
Motor Vehicles Act, 1988 — Section 170
High Courts24 Apr 2008
United India Insurance Co. Ltd. Vs Jala Banoo and Others
Jammu And Kashmir High Court · (2010) ACJ 97
Motor Vehicles Act, 1988 — Section 170
High Courts24 Apr 2008Dismissed
National Insurance Co. Ltd. Vs Amina and Others
Jammu And Kashmir High Court · (2010) ACJ 1615 : (2011) 1 TAC 981
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts24 Apr 2008
National Insurance Co.Ltd. Vs Manzoor Ahmad Bhat
Jammu And Kashmir High Court · (2009) JKJ 103 Supp : (2009) 1 SriLJ 379
High Courts23 Apr 2008
Union of India (UOI) Vs Bachan Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 481
Land Acquisition Act, 1894 — Section 18
High Courts11 Apr 2008Dismissed
Tanveer Ahmad and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 244
High Courts11 Apr 2008Dismissed
National Insurance Co. Ltd. Vs Kartaroo Devi and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 246
Motor Vehicles Act, 1988 — Section 149, 170
High Courts11 Apr 2008Allowed
Union of India (UOI) and Another Vs Rasmuni Devi and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 249
High Courts11 Apr 2008Dismissed
Nazir Ahmed Reshi and Others Vs Roshan Ara and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 345
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(1), 115(1)
High Courts11 Apr 2008
New India Assurance Co. Ltd. Vs Saneh Deep Singh and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 594
Motor Vehicles Act, 1988 — Section 149, 170
High Courts11 Apr 2008
United India Insurance Co. Ltd. Vs Barkat Bibi and Others
Jammu And Kashmir High Court · (2009) ACJ 1902 : (2008) 2 JKJ 609
Motor Vehicles Act, 1988 — Section 149, 170