High Courts02 Feb 2008
Mirza Masood and Others Vs Special Tribunal and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 356
Administration of Evacuee Property Act, 1950 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 406 of 610
High Courts02 Feb 2008
Abdul Rahim Dar Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 375
Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 8
High Courts02 Feb 2008
Nabla Banoo Vs Ghulam Ali and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 411
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts02 Feb 2008Dismissed
Abdul Rehman Wani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 348
High Courts01 Feb 2008Dismissed
Poonam Manshani Vs J and K Bank Ltd. and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 352
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts31 Jan 2008
G.N. Gowhar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 281 : (2009) 1 SLR 232
High Courts30 Jan 2008Dismissed
Oriental Insurance Co. Ltd. Vs Jan Mohd. and Others
Jammu And Kashmir High Court · (2008) ACJ 2247 : (2008) 2 JKJ 487
Constitution of India, 1950 — Article 141, 226, 227Motor Vehicles Act, 1988 — Section 149, 170, 173
High Courts30 Jan 2008Dismissed
Abdul Hamid Wani and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 308
Jammu and Kashmir Land Acquisition Act, 1990 — Section 11B, 4, 46, 6, 7
High Courts30 Jan 2008Dismissed
Gh. Muhammad Bhat and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 404
High Courts30 Jan 2008
Kabla Singh Vs Kailash Kumari and Others
Jammu And Kashmir High Court · (2008) ACJ 1912 : (2009) 2 JKJ 609
Motor Vehicles Act, 1988 — Section 173
High Courts30 Jan 2008Dismissed
Hardev Singh Vs State
Jammu And Kashmir High Court · (2008) CriLJ 1878 : (2008) 2 JKJ 471
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 8
High Courts30 Jan 2008
Mohammad Yousuf Mir Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 337
Jammu and Kashmir Public Safety Act, 1978 — Section 8(2)(b)
High Courts29 Jan 2008Dismissed
Moti Lal Pandita and Another Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 674
Jammu and Kashmir Co-operative Societies Act, 1989 — Section 10(1)
High Courts02 Jan 2008
Shalinder Kumar Vs State of J & K
Jammu And Kashmir High Court · (2009) 1 Crimes 408 : (2009) 1 JKJ 346
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 497
High Courts01 Jan 2008
State of J&K and Ors. Vs Zooni
Jammu And Kashmir High Court · (2008) 1 SriLJ 414
Constitution of India, 1950 — Article 21
High Courts01 Jan 2008
Syed Manzoor Ahmad & anr. Vs J & K Special Tribunal & Ors.
Jammu And Kashmir High Court · (2008) 1 SriLJ 136
Jammu and Kashmir Agrarian Reforms Rules, 1977 — Rule 4
High Courts01 Jan 2008
NGOs Coordination Fed. Vs State & others
Jammu And Kashmir High Court · (2008) 1 SriLJ 416
Constitution of India, 1950 — Article 226Sher-I-Kashmir Universities of Agriculture Scientists and Technology Act, 1982 — Section 25
High Courts31 Dec 2007
Mohd.Saleem Wani Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2009) JKJ 64 Supp : (2009) 1 SriLJ 337
Constitution of India, 1950 — Article 22(5)Pubilc Safety Act, 1978 — Section 8
High Courts31 Dec 2007Allowed
Gulshad Ahmad Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 503
Arms Act, 1959 — Section 25, 7Constitution of India, 1950 — Article 22
High Courts31 Dec 2007Dismissed
Union of India (UOI) Vs Angrez Singh
Jammu And Kashmir High Court · (2008) 1 JKJ 591
Army Act, 1950 — Section 192