High Courts11 Sept 2007Allowed
Hindustan Coca Cola Beverages Pvt. Ltd. Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 299
Central Sales Tax Act, 1956 — Section 5, 8Income Tax Act, 1961 — Section 32, 43
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 410 of 610
High Courts11 Sept 2007
Rakesh Digra Vs State and Ors.
Jammu And Kashmir High Court · (2007) 3 JKJ 425 : (2007) KashLJ 1
Constitution of India, 1950 — Article 226
High Courts07 Sept 2007
Noor Hassan and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 630
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Land Revenue Act — Section 139
High Courts05 Sept 2007
Mohammad Shafi Vs Commissioner/Secretary PDD and Another
Jammu And Kashmir High Court · (2007) 3 JKJ 407
High Courts03 Sept 2007Dismissed
Executive Engineer Vs Authority under Payment of Wages Act
Jammu And Kashmir High Court · (2007) 3 JKJ 431
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 17, 3
High Courts03 Sept 2007
Kanwar Sanjay Kishan Kaul and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2008 J&K 68 : (2008) 1 JKJ 271
Constitution of India, 1950 — Article 300ALand Acquisition (Mines) Act, 1885 — Section 5, 7Land Acquisition Act, 1894 — Section 17, 32, 4, 5, 5A
High Courts03 Sept 2007Dismissed
District Rural Development Agency Vs Authority under Payment of Wages Act
Jammu And Kashmir High Court · (2008) 118 FLR 194 : (2008) 2 JKJ 149 : (2008) 2 LLJ 101
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 17, 3
High Courts01 Sept 2007Dismissed
Sameer Ahmad Ganai Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2008) 1 JKJ 542
Ranbir Penal Code, 1989 — Section 354, 363
High Courts31 Aug 2007Dismissed
Isha Ch. and Micronutrients Pvt. Ltd. Vs Commissioner of Central Excise
Jammu And Kashmir High Court · (2008) 232 ELT 586 : (2008) 2 JKJ 38 : (2008) 12 STR 696
Central Excises and Salt Act, 1944 — Section 11AAConstitution of India, 1950 — Article 226, 35G, 35L
High Courts17 Aug 2007
Anwar-ul-Haq Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · AIR 2008 J&K 35 : (2007) 3 JKJ 1
Passports Act, 1967 — Section 5, 6
High Courts16 Aug 2007
Savita Gupta Vs Ramesh Chander Sabharwal
Jammu And Kashmir High Court · (2008) CriLJ 1453 : (2008) 3 JKJ 486
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts14 Aug 2007Dismissed
ECH EMM Photo Colours Pvt. Ltd. and Another Vs Wazir Abhey Singh
Jammu And Kashmir High Court · (2007) 3 JKJ 445
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11(i)
High Courts14 Aug 2007Allowed
Mohammad Hussain Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2008) 2 JKJ 61
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 4
High Courts14 Aug 2007Dismissed
Syed Manzoor Ahmad and Another Vs J and K Special Tribunal and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 427
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4
High Courts14 Aug 2007Dismissed
Tsering Dorjay Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 315
Jammu and Kashmir Engineering (Subordinate Services) Recruitment Rules — Rule 5
High Courts13 Aug 2007
Riyaz Ahamed Bhat & Anr. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 562 Supp
High Courts13 Aug 2007
State Vs Amarjeet Singh alias Happy and Anr.
Jammu And Kashmir High Court · (2007) KashLJ 15
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 268
High Courts10 Aug 2007
Neeru Khajuria, Dr. and Another Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 281
High Courts08 Aug 2007Allowed
Mohd. Ashiqeen Vs State
Jammu And Kashmir High Court · (2007) 3 JKJ 362
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 23, 27A, 28
High Courts07 Aug 2007
Nidhi Sharma and Others Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 335
Constitution of India, 1950 — Article 14, 16, 226