High Courts02 Jul 2007
Mehbood Iqbal and Others Vs G.M. Ronga and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 435
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 412 of 610
High Courts01 Jul 2007
Dhian Singh Vs Union of India & Ors.
Jammu And Kashmir High Court · (2007) 3 JKJ 67 : (2007) KashLJ 287 : (2008) 1 SriLJ 299
Constitution of India, 1950 — Article 226
High Courts01 Jul 2007
Mohammad Shafi Bhat & Ors. Vs Mohammad Ahsan Bhat & Ors.
Jammu And Kashmir High Court · (2008) 1 JKJ 279 : (2007) KashLJ 112
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts08 Jun 2007
Dev Raj Bhasin Vs Parveen Kumar Kandhari
Jammu And Kashmir High Court · (2007) 3 JKJ 395
Criminal Procedure Code, 1973 (CrPC) — Section 203Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jun 2007Dismissed
Oriental Insurance Company Ltd. Vs Nirmala Devi and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 401
Motor Vehicles Act, 1988 — Section 145, 165
High Courts08 Jun 2007Dismissed
Nusrat Jan and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 509
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 173, 178, 482
High Courts06 Jun 2007Dismissed
Muhammad Sultan Wagay Vs M. Ayub Choudhary
Jammu And Kashmir High Court · (2007) 2 JKJ 581
Criminal Procedure Code, 1973 (CrPC) — Section 3
High Courts06 Jun 2007Allowed
Pran Nath Gupta Vs Union of India (UOI)
Jammu And Kashmir High Court · (2007) 2 JKJ 524
High Courts06 Jun 2007Dismissed
Shameema Akhter Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 518
High Courts05 Jun 2007Dismissed
Mahajan Roller Flour Mill and Another Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 514
Constitution of India, 1950 — Article 14, 226
High Courts04 Jun 2007
Aman Mahajan Vs Veenu Mahajan
Jammu And Kashmir High Court · (2009) 1 CivCC 742 : (2008) 1 JKJ 283
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts30 May 2007
Jameet Singh Vs Uttam Singh
Jammu And Kashmir High Court · (2007) KashLJ 185
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 30A
High Courts30 May 2007Dismissed
Abdul Majid Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 179
Land Acquisition Act, 1934 — Section 23, 47
High Courts30 May 2007Dismissed
Noor Mohammad Shah and Others Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 249
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts30 May 2007Dismissed
Abdul Ahad Dar Vs Rasool Dar and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 282
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 May 2007Dismissed
Shakeel Ahmad Shal Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 104
Constitution of India, 1950 — Article 226, 311Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3, 4
High Courts18 May 2007Allowed
Ahmad Reshi Vs State and Others
Jammu And Kashmir High Court · AIR 2008 J&K 5 : (2007) 2 JKJ 529
High Courts18 May 2007
Ghulam Mohammad Dar Vs Assadullah Reshi and others
Jammu And Kashmir High Court · (2010) 3 JKJ 387 : (2007) 2 SriLJ 577
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10
High Courts18 May 2007
Shafiq Ahmed Qadir Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 521
High Courts18 May 2007Allowed
Mohammad Ramza Khan Vs Khurshid Ahmad Wani
Jammu And Kashmir High Court · (2007) 2 JKJ 519